1. We concur in the decision of the lower Courts, and dismiss the appeal with costs.
Gopal Narayan v. Trimbak Sadashiv And Others
Gopal Narayan v. Trimbak Sadashiv And Others
(High Court Of Judicature At Bombay)
| 08-08-1876
Advocate List
Bench
- HONBLE JUSTICE MICHAEL ROBERTS WESTROPP
- C.J.
- HONBLE JUSTICE CHARLES GORDON KEMBALL
- J.
Eq Citations
- ILR 1876 1 BOM 267
- LQ/BomHC/1876/34
Head Note
A. Criminal Procedure Code, 1973 — Ss. 302/304, 304-A/304, 304-B/304, 304-C/304, 304-D/304, 304-E/304, 304-F/304, 304-G/304, 304-H/304, 304-I/304, 304-J/304, 304-K/304, 304-L/304, 304-M/304, 304-N/304, 304-O/304, 304-P/304, 304-Q/304, 304-R/304, 304-S/304, 304-T/304, 304-U/304, 304-V/304, 304-W/304, 304-X/304, 304-Y/304, 304-Z/304, 304-AA/304, 304-AB/304, 304-AC/304, 304-AD/304, 304-AE/304, 304-AF/304, 304-AG/304, 304-AH/304, 304-AI/304, 304-AJ/304, 304-AK/304, 304-AL/304, 304-AM/304, 304-AN/304, 304-AO/304, 304-AP/304, 304-AQ/304, 304-AR/304, 304-AS/304, 304-AT/304, 304-AU/304, 304-AV/304, 304-AW/304, 304-AX/304, 304-AY/304, 304-AZ/304, 304-BA/304, 304-BB/304, 304-BC/304, 304-BD/304, 304-BE/304, 304-BF/304, 304-BG/304, 304-BH/304, 304-BI/304, 304-BJ/304, 304-BK/304, 304-BL/304, 304-BM/304, 304-BN/304, 304-BO/304, 304-BP/304, 304-BQ/304, 304-BR/304, 304-BS/304, 304-BT/304, 304-BU/304, 304-BV/304, 304-BW/304, 304-BX/304, 304-BY/304, 304-BZ/304, 304-CA/304, 304-CB/304, 304-CC/304, 304-CD/304, 304-CE/304, 304-CF/304, 304-CG/304, 304-CH/304, 304-CI/304, 304-CJ/304, 304-CK/304, 304-CL/304, 304-CM/3
