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Gazi Murshidul Arefin & Ors v. Salt Lake Society For Hotel Management & Anr

Gazi Murshidul Arefin & Ors v. Salt Lake Society For Hotel Management & Anr

(High Court Of Judicature At Calcutta)

IA No. GA 1 of 2021 IA No. GA 2 of 2021 APOT No. 20 of 2021 with CS No. 50 of 2020 | 09-04-2021

1. The Court: None appears in support of the appeal. The respondents are represented by Mr. Mookherjee, learned senior advocate.

2. The appeal and the connected applications are dismissed for default.

Advocate List

  • Mr. S. N. Mookherjee, Sr. Advocate Mr. Soumabho Ghose, Advocate Ms. Tiana Bhattacharya, Advocate Mr. Arunabho Das, Advocate Mr. Tanmoy Chakraborty, Advocate Ms. Ashika Daga, Advocate for the respondent

Bench
  • HON'BLE MR. JUSTICE I. P. MUKERJI
  • HON'BLE MR. JUSTICE MD. NIZAMUDDIN
Eq Citations
  • LQ/CalHC/2021/2684
Head Note

Land Titling and Registration — Mutation — Cancellation of mutation — Grounds for — Non-appearance of appellant — Appeal dismissed for default — Land Titling and Registration Act, 1908, Ss. 143 and 144