Matter is listed today for admission. Counsel for Petitioner is present. She has filed memo along with annexure. She requested further time to comply other objections. List it on 19/01/2018.
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Firefly Creative Studio Pvt. Ltd v. Rockline Entertainments Pvt. Ltd
Firefly Creative Studio Pvt. Ltd v. Rockline Entertainments Pvt. Ltd
(National Company Law Tribunal)
CP(IB) No. 04/BB/2018? | 10-01-2018
Advocate List
Bench
- Ratakonda Murali, Member (Judicial)
- Ashok Kumar Mishra, Member (Technical))
Eq Citations
- LQ/NCLT/2018/1138
Head Note
19-01-2018 Constitution of India — Arts. 136 and 141 — Writ of Certiorari — Challenge to order of High Court — Order of High Court setting aside order of Election Commission — Validity of — Constitution of India, Arts. 325 to 329 and 136
