Q. Who were the advocates involved in the case Evolution Partners Infotech Pvt. Ltd vs ROC?

For Petitioner : NoneFor Respondent : the Appellant

Q. What are the equivalent citations for Evolution Partners Infotech Pvt. Ltd vs ROC ?

The equivalence citation are LQ/NCLT/2018/7266 ;

Q. What was the bench assigned for the case Evolution Partners Infotech Pvt. Ltd vs ROC?

Ina Malhotra, Member (Judicial))

Evolution Partners Infotech Pvt. Ltd Vs. ROC On 04 April, 2018

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Evolution Partners Infotech Pvt. Ltd v. Roc

(National Company Law Tribunal)

Appeal No. 322/252(3)/ND/2018? | 04-04-2018

Mr. Manish Raj, Ld. Company Prosecutor for the ROC submits that he does not wish to file any reply to the appeal as the appeal is not maintainable. The appellant is granted an opportunity to satisfy this Bench as to how this appeal is maintainable under Section 252 of the Companies Act, 2013. List this case for arguments and disposal on 5.4.2018.

Advocate List

For Petitioner : None
For Respondent : the Appellant

Bench

Ina Malhotra, Member (Judicial))

Eq Citations

LQ/NCLT/2018/7266

Head Note

Companies Act, 2013 — Ss. 252 and 271 — Appeal against order of ROC — Maintainability — Appellant granted opportunity to satisfy Supreme Court as to how appeal is maintainable