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E.s. Krishnamurthy & Ors v. M/s Bharath Hi Tech Builders Pvt. Ltd

E.s. Krishnamurthy & Ors v. M/s Bharath Hi Tech Builders Pvt. Ltd

(Supreme Court Of India)

Civil Appeal No(s). 3325/2020 | 08-04-2021

List in the second week of May, 2021.

Advocate List

  • Petitioner Adv :MR. HIMANSHU CHAUBEY, AOR (MENTIONED BY)

  • Respondent Adv :MR. SOAYIB QURESHI, AOR,UPON BEING MENTIONED

Bench
  • HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
  • HON'BLE MR. JUSTICE B.R. GAVAI
  • HON'BLE MR. JUSTICE HRISHIKESH ROY
Eq Citations
  • LQ/SC/2021/1314
  • (2022) 3 SCC 161
  • [2022] 169 SCL 644 (SC)
Head Note

CRIMINAL PROCEDURE, POLICE AND MAINTENANCE OF ORDER — Police — Police power — Police officer's power to arrest without warrant — When can be exercised — Whether, in the absence of any specific statutory provision, police officer can arrest without warrant for a cognizable offence — Constitution of India, Art. 22(2) — Penal Code, 1860 — S. 41 — Criminal Procedure Code, 1973 — Ss. 41, 42, 43 and 44 — S. 46