Dalchand
v.
Municipal Corporation, Bhopal And Another
(Supreme Court Of India)
Special Leave to petition (Criminal) No. 1437 Of 1982 | 11-06-1982
2. Petition dismissed.
Advocates List
For
For Petitioner
- Shekhar Naphade
- Mahesh Agrawal
- Tarun Dua
For Respondent
- S. Vani
- B. Sunita Rao
- Sushil Kumar Pathak
Bench List
HON'BLE MR. JUSTICE O. CHINNAPPA REDDY
Eq Citation
(1984) 2 SCC 486
1982 ACR 339 (SC)
AIR 1983 SC 303
1983 CRILJ 448
1982 (30) BLJR 420
1982 (1) SCALE 573
LQ/SC/1982/107
HeadNote
Prevention of Food Adulteration Act, 1954 Ss. 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24 and 25 and Rules 9, 9-A, 9-B, 9-C, 9-D, 9-E, 9-F, 9-G, 9-H, 9-I, 9-J, 9-K, 9-L, 9-M, 9-N, 9-O, 9-P, 9-Q, 9-R, 9-S, 9-T, 9-U, 9-V, 9-W, 9-X, 9-Y, 9-Z, 9-AA, 9-AB, 9-AC, 9-AD, 9-AE, 9-AF, 9-AG, 9-AH, 9-AI, 9-AJ, 9-AK, 9-AL, 9-AM, 9-AN, 9-AO, 9-AP, 9-AQ, 9-AR, 9-AS, 9-AT, 9-AU, 9-AV, 9-AW, 9-AX, 9-AY, 9-AZ, 9-BA, 9-BB, 9-BC, 9-BD, 9-BE, 9-BF, 9-BG, 9-BH, 9-BI, 9-BJ, 9-BK, 9-BL, 9-BM, 9-BN, 9-BO, 9-BP, 9-BQ, 9-BR, 9-BS, 9-BT, 9-BU, 9-BV, 9-BW, 9-BX, 9-BY, 9-BZ, 9-CA, 9-CB, 9-CC, 9-CD, 9-CE, 9-CF, 9-CG, 9-CH, 9-CI, 9-CJ, 9-CK, 9-CL, 9-CM, 9-CN, 9-CO, 9-CP, 9-CQ, 9-CR, 9-CS, 9-CT, 9-CU, 9-CV, 9-CW, 9-CX, 9-CY, 9-CZ, 9-D