Are you looking for a legal research tool ?
Get Started
Do check other products like LIBIL, a legal due diligence tool to get a litigation check report and Case Management tool to monitor and collaborate on cases.

Comstar Automotive Technologies Private Limited v. Sona Blw Precision Forgings Limited

Comstar Automotive Technologies Private Limited v. Sona Blw Precision Forgings Limited

(National Company Law Tribunal, Chandigarh)

CA No.105/2021 in CP (CAA) No.3/Chd/Hry/2021 | 07-01-2022

CA No.105/2021

1. The present application is filed for an urgent hearing of CP (CAA) No.3/Chd/Hry/2021. Since main CP is fixed today for final pronouncement, so present CA No.105/2021 renders infructuous and disposed of accordingly.

Advocate List

  • For the Petitioner Companies: Mr. Rohit Khanna, Advocate

  • For Income Tax Department: Mr. Yogesh Putney, Senior Standing Counsel

Bench
  • SUBRATA KUMAR DASHMEMBER (TECHNICAL)
  • HARNAM SINGH THAKUR MEMBER (JUDICIAL)
Eq Citations
  • LQ/NCLT/2022/62
Head Note

Constitution of India — Art. 136 — Interim relief — Prayer for urgent hearing of main case — Main case fixed for final hearing — Held, present CA renders infructuous