Learned Senior Advocate Mr. Saurabh Soparkar with Learned Advocate Mr. Monaal Davavala present for Original petitioners. Learned Advocate Mr. Arjun Sheth with Learned PCS Mr. Hitesh Buch present for Original Respondents.
Reply in IA 54/2017 filed. Applicant shall file rejoinder, if any within one week serving a copy in advance to the Respondents.
List the matter on 12.06.2017 for hearing of IA 54/2017.
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Company v. Saibaba Surfactants Pvt. Ltd
Company v. Saibaba Surfactants Pvt. Ltd
(National Company Law Tribunal)
IA 54 of 2017 with TP No. 102/397-398/NCLT/AHM/2016 (New) and CP No. 63/397-398/CLB/MB/2015(Old)? | 09-05-2017
Advocate List
Bench
- Bikki Raveendra Babu, J.M.)
Eq Citations
- LQ/NCLT/2017/2599
Head Note
Limitation Act, 1963 — S. 5 — Original petition filed under S. 5 of Limitation Act, 1963 for condonation of delay in filing appeal — Limitation Act, 1963, S. 5
