No time left in view of the Special Bench constituted in which one of us (Member, J.) is a member.
Adjourned to 9thOctober, 2017.
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Company Mrs. Kulvinder Kaur Arora & Anr v. M/s. Giaan Corporate Services Pvt. Ltd. & Ors
Company Mrs. Kulvinder Kaur Arora & Anr v. M/s. Giaan Corporate Services Pvt. Ltd. & Ors
(National Company Law Tribunal)
Section of the Companies Act: 241/242 C.P. No. 103 (ND)/2017 | 08-09-2017
Advocate List
Bench
- S.K. Mohapatra, Member (T)
- Ina Malhotra, Member (J))
Eq Citations
- LQ/NCLT/2017/6084
Head Note
Delay condoned. — Tribunal adjourned the matter to 9th October, 2017.
