List on 16.04.2021, as prayed.
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Common Cause v. Union Of India
Common Cause v. Union Of India
(Supreme Court Of India)
Writ Petition(s)(Civil) No(s). 291/2021 | 05-04-2021
Advocate List
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Petitioner Adv :MR. PRASHANT BHUSHAN, AOR,MR. PRANAV SACHDEVA, ADV.,MR. JATIN BHARDWAJ,ADV.
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Respondent Adv :MR. K.K. VENUGOPAL, LD. AG,MR. TUSHAR MEHTA LD SG,MR. RAJAT NAIR, ADV.,MR. ZOHEB HUSSAIN, ADV,MR. KANU AGGARWAL ADV,MR. NAVANJAY MAHAPATRA ADV,MR. M.K.MARORIA AOR,MR. ARVIND KUMAR SHARMA, AOR
Bench
- HON'BLE MR. JUSTICE L. NAGESWARA RAO
- HON'BLE MR. JUSTICE VINEET SARAN
Eq Citations
- LQ/SC/2021/795
Head Note
Constitution of India — Arts. 136 and 142 — Interim relief — Prayer for interim relief in the form of a direction to the State to provide security to the petitioner — Prayer granted — State directed to provide security to the petitioner
