Q. Who were the advocates involved in the case Commissioner of Income Tax vs Steller Investment Limited?

For the Appearing Parties Ms. Sushma Suri, Santosh K. Agarwal, Advocates.

Q. What are the equivalent citations for Commissioner of Income Tax vs Steller Investment Limited ?

The equivalence citation are[2001] 251 ITR 263 ; (2000) 164 CTR SC 287 ; LQ/SC/2000/1038 ;

Q. What was the bench assigned for the case Commissioner of Income Tax vs Steller Investment Limited?

HONBLE MRS. JUSTICE RUMA PAL , HONBLE MR. JUSTICE S.P. BHARUCHA

Commissioner Of Income Tax Vs. Steller Investment Limited On 20 July, 2000

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Commissioner Of Income Tax v. Steller Investment Limited

(Supreme Court Of India)

Civil Appeal No. 7968 of 1996 | 20-07-2000

BY THE COURT :

We have read the question which the High Court answered against the Revenue. We are in agreement with the High Court. Plainly, the Tribunal came to a conclusion on facts and no interference is called for. The appeal is dismissed. No order as to costs.

Advocate List

For the Appearing Parties Ms. Sushma Suri, Santosh K. Agarwal, Advocates.

Bench

HON'BLE MRS. JUSTICE RUMA PAL
HON'BLE MR. JUSTICE S.P. BHARUCHA

Eq Citations

[2001] 251 ITR 263
(2000) 164 CTR SC 287
LQ/SC/2000/1038

Head Note

Income Tax — Tribunal's findings of fact — Impermissibility of interference with — Justification for — Held, Tribunal came to a conclusion on facts and no interference is called for (Para 1)