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Commissioner Of Income Tax (tds) Pune v. M/s Vodafone Cellular Ltd

Commissioner Of Income Tax (tds) Pune v. M/s Vodafone Cellular Ltd

(Supreme Court Of India)

Petition(s) for Special Leave to Appeal (C) No(s). 2067/2021 | 25-11-2022

1. Leave granted.

2. To be listed along with Civil Appeal No.1483/2020.

Advocate List
  • Mr. Balbir Singh, Mr. Shashank Bajpai, Mr. Praveena Gautam, Ms. Sansriti Pathak, Mr. Naman Tandon, Mr. Raj Bahadur Yadav, Mrs. Anil Katiyar

  • Mr. Sachit Jolly, Ms. Disha Jham, Ms. B. Vijayalakshmi Menon

Bench
  • HON'BLE MR. JUSTICE ANIRUDDHA BOSE
  • HON'BLE MS. JUSTICE BELA M. TRIVEDI
Eq Citations
  • [2023] 291 TAXMAN 447
  • LQ/SC/2022/2033
Head Note

Civil Procedure Code, 1908 — Or.23 R.3 & Or.47 R.1 — Condonation of delay — Delay in filing appeal — Delay of 14 days in filing appeal against order of trial court — Whether curable under Or.23 R.3 — Held, curable — Limitation Act, 1963, S.5