Q. Who were the advocates involved in the case Cambridge Construction (Delhi) Ltd. ? vs Ester Builders (P) Ltd. ? ?

For Petitioner : Mr. Vijay Kaundal, AdvocateFor Respondent : the Respondent/Corporate Debtor

Q. What are the equivalent citations for Cambridge Construction (Delhi) Ltd. ? vs Ester Builders (P) Ltd. ? ?

The equivalence citation are LQ/NCLT/2018/7379 ;

Q. What was the bench assigned for the case Cambridge Construction (Delhi) Ltd. ? vs Ester Builders (P) Ltd. ? ?

R. Varadharajan, Member (Judicial) , V.K. Subburaj, Member (Technical))

Cambridge Construction (Delhi) Ltd. ? Vs. Ester Builders (P) Ltd. ? On 05 April, 2018

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Cambridge Construction (delhi) Ltd. ? v. Ester Builders (p) Ltd. ?

(National Company Law Tribunal)

IB-09/ND/2018? | 05-04-2018

Learned Counsel for the parties are present. It is represented by both the parties that pleadings in the matter are completed and the matter be listed for enquiry on some other day.

Taking into consideration the said representation, the matter is adjourned to 23.4.2018. In the meanwhile, parties to file written synopsis/submissions, if any and relevant citation they intend to rely in the matter.

List on 23.4.2018.

Advocate List

For Petitioner : Mr. Vijay Kaundal, Advocate
For Respondent : the Respondent/Corporate Debtor

Bench

R. Varadharajan, Member (Judicial)
V.K. Subburaj, Member (Technical))

Eq Citations

LQ/NCLT/2018/7379

Head Note

CONSUMER PROTECTION — Consumer Disputes Redressal Commissions Act, 2005 — R.P. No. 22 of 2017 — Direction to parties to file written synopsis/submissions, if any and relevant citation they intend to rely in the matter (Para 1)