Q. What are the equivalent citations for B.P. Bansal Agritech Pvt Ltd vs B.P. Food Products Pvt Ltd ?

The equivalence citation are LQ/NCLT/2018/4413 ;

Q. What was the bench assigned for the case B.P. Bansal Agritech Pvt Ltd vs B.P. Food Products Pvt Ltd?

Bikki Raveendra Babu, Member (Judicial) , Manorama Kumari, Member (Judicial))

B.P. Bansal Agritech Pvt Ltd Vs. B.P. Food Products Pvt Ltd On 05 February, 2018

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B.p. Bansal Agritech Pvt Ltd v. B.p. Food Products Pvt Ltd

(National Company Law Tribunal)

C.P. (I.B) No. 210/9/NCLT/AHM/2017? | 05-02-2018

Learned FCA Mr. J.N. Tikku present for Operational Creditor/Petitioner. None present for Respondent.

None appeared for Respondent.

Objections not filed.

As a last chance for objections of Respondent, if any and for hearing before admission.

List the matter on 21.02.2018.

Advocate List

Bench

Bikki Raveendra Babu, Member (Judicial)
Manorama Kumari, Member (Judicial))

Eq Citations

LQ/NCLT/2018/4413

Head Note

Limitation Act, 1963 — S. 11 — Civil Suit for recovery of money filed by Operational Creditor — Objections not filed — As a last chance for objections of Respondent, if any and for hearing before admission — Matter listed on 21.2.2018