Q. What are the equivalent citations for Black Pearl Hotels Pvt. Ltd vs Planet M Retail Ltd ?

The equivalence citation are LQ/NCLT/2018/2011 ;

Q. What was the bench assigned for the case Black Pearl Hotels Pvt. Ltd vs Planet M Retail Ltd?

B.S.V. Prakash Kumar, Member (Judicial) , V. Nallasenapathy, Member (Technical))

Black Pearl Hotels Pvt. Ltd Vs. Planet M Retail Ltd On 16 January, 2018

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Black Pearl Hotels Pvt. Ltd v. Planet M Retail Ltd

(National Company Law Tribunal)

C.P. No. 464/(MAH)/2017 and MA No.? | 16-01-2018

CP No. 464/I&BP/NCLT/MB/MAH/2017

For the Petitioners side has sought for a direction to serve notice upon the Corporate Debtors side, accordingly, the Petitioner is permitted to serve notice upon the Corporate Debtor.

List this matter for hearing on 30.01.2018.

Advocate List

Bench

B.S.V. Prakash Kumar, Member (Judicial)
V. Nallasenapathy, Member (Technical))

Eq Citations

LQ/NCLT/2018/2011

Head Note

Insolvency and Bankruptcy Code, 2016 — Ss. 7, 9 and 10 — Petition under S. 7 for initiation of CIRP — Petitioner seeking direction to serve notice upon Corporate Debtor — Petitioner permitted to serve notice