Learned counsel for the complainant present. The application for early hearing is dismissed. List this matter on 11.12.2013 for final hearing (the date already fixed). ......................J J.M. MALIK PRESIDING MEMBER ...................... VINAY KUMAR MEMBER -1-
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Barak Cold Storage Pvt. Ltd v. United India Insurance Co. Ltd
Barak Cold Storage Pvt. Ltd v. United India Insurance Co. Ltd
(National Consumer Disputes Redressal Commission, New Delhi)
Miscellaneous Application No. 74/2013 | 15-02-2013
Advocate List
Bench
- MR. J.M. MALIK, PRESIDING MEMBER
- MR. VINAY KUMAR, MEMBER
Eq Citations
- LQ/NCDRC/2013/689
Head Note
Weights and Measures Act, 1976 — S. 21(1) — Violation of — Application for early hearing dismissed, and matter listed for final hearing
