CP No. 1697/I&BP/NCLT/MB/MAH/2017
At request of the Petitioners Counsel, list this matter on 12.02.2018.
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Balaji Marketing Agencies v. Sanika Chemicals Pvt. Ltd
Balaji Marketing Agencies v. Sanika Chemicals Pvt. Ltd
(National Company Law Tribunal)
CP No. 1697/(MAH)/2017? | 19-01-2018
Advocate List
Bench
- B.S.V. Prakash Kumar, Member (Judicial)
- V. Nallasenapathy, Member (Technical))
Eq Citations
- LQ/NCLT/2018/2718
Head Note
No headnote required as the given input is an order of listing the case on a specific date and does not contain any substantive legal issues, relevant sections of laws, case references, or significant findings from the judgment text.
