Q. What are the equivalent citations for Baijnath Mistri and Ors vs Raja Jung Bahadur ?

The equivalence citation are30 IND. CAS. 906 ; LQ/CalHC/1915/261 ;

Q. What was the bench assigned for the case Baijnath Mistri and Ors vs Raja Jung Bahadur?

L.H. Jenkins, C.J., Asutosh Mookerjee, Thomas WilliamRichardson, JJ.

Baijnath Mistri And Ors Vs. Raja Jung Bahadur On 02 July, 1915

Baijnath Mistri And Ors v. Raja Jung Bahadur

(High Court Of Judicature At Calcutta)

| 02-07-1915

1. Though we have heard Mr. Sen and listened to an interestingand careful argument, we certainly do not mean to hold that he was entitled tobe heard and that an appeal lies. But it is enough for us to say thatnotwithstanding what he urged, it is clear that there was no case for revisionunder Section 115 of the Code.

2. We must, therefore, dismiss the appeal with costs.

3. We assess the hearing fee at one gold mohur.

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Baijnath Mistri and Ors.vs. Raja Jung Bahadur (02.07.1915- CALHC)