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Attendance-cum-order Sheet Of The Hearing On 28th July v. Divyajyoti Sponge Iron (p) Ltd

Attendance-cum-order Sheet Of The Hearing On 28th July v. Divyajyoti Sponge Iron (p) Ltd

(National Company Law Tribunal)

Bench No. I Name of the Company | 28-07-2017

Ld. Counsels for the financial creditor and the corporate debtor are present.

Heard. Reserved for order.

Advocate List
Bench
  • Vijai Pratap Singh, Member (J))
Eq Citations
  • LQ/NCLT/2017/4444
Head Note