Counsel for both the parties present. Both of the parties prayed time for submitting final arguments. At their request, time is enlarged. Put up on04.04.2017 at 10.30 A.M.
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Aromatic Ingredients Pvt. Ltd v. Synthite Industries
Aromatic Ingredients Pvt. Ltd v. Synthite Industries
(National Company Law Tribunal)
Petition Number: CP/10/2016? | 08-03-2017
Advocate List
Bench
- K. Anantha Padmanabha Swamy, Member (Judicial)
- Ch. Mohd Sharief Tariq, Member (Judicial))
Eq Citations
- LQ/NCLT/2017/804
Head Note
Constitution of India — Arts. 136 and 142 — Condonation of delay — Delay of 10 years in filing SLP — SLP allowed
