Q. What are the equivalent citations for Apnaloans Advisory Services Pvt. Ltd. ? vs ROC ? ?

The equivalence citation are LQ/NCLT/2018/9689 ;

Q. What was the bench assigned for the case Apnaloans Advisory Services Pvt. Ltd. ? vs ROC ? ?

Rajeswara Rao Vittanala, Member (Judicial))

Apnaloans Advisory Services Pvt. Ltd. ? Vs. ROC ? On 03 May, 2018

Are you looking for a legal research tool ?

Do check other products like LIBIL, a legal due diligence tool to get a litigation check report and Case Management tool to monitor and collaborate on cases.

Apnaloans Advisory Services Pvt. Ltd. ? v. Roc ?

(National Company Law Tribunal)

CP No. 175/BB/2018? | 03-05-2018

CP is disposed off vide separate order.

Advocate List

Bench

Rajeswara Rao Vittanala, Member (Judicial))

Eq Citations

LQ/NCLT/2018/9689

Head Note

Constitution of India — Arts. 136 and 32 — Interference with criminal proceedings — When called for — Criminal proceedings against appellants quashed by High Court — Supreme Court finding no infirmity in order of High Court — Hence, no interference called for — CP disposed off.