Stuart, J.
Anwar v. Emperor
Anwar v. Emperor
(High Court Of Judicature At Allahabad)
| 22-12-1921
Advocate List
Bench
- HON'BLE JUSTICE STUART, J
Eq Citations
- 67 IND. CAS. 510
- AIR 1922 ALL 208
- LQ/AllHC/1921/325
Head Note
(a) Held, the word “person” in s. 12 of the Indian Penal Code (IPC) includes a corporation; (b) The word “indicted” in s. 12 of the IPC does not mean “charged” or “accused” but means “charged with a specific offence”.
