1.At the request of the parties; the matter is adjourned to 15.3.2018.
2.List on 15.3.2018.
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Anjali Promoters & Developers (p) Limited ? v. Pace Enterprises (p) Ltd. ?
Anjali Promoters & Developers (p) Limited ? v. Pace Enterprises (p) Ltd. ?
(National Company Law Tribunal)
IB-10/ND/2018? | 05-03-2018
Advocate List
- For Petitioner : Mr. Vijay Kaundal, Advocate
- For Respondent : the Respondent; Ms. Sayaree Basu Mallik, Advocate
Bench
- R. Varadharajan, Judicial Member
- V.K. Subburaj, Technical Member)
Eq Citations
- LQ/NCLT/2018/6514
Head Note
Constitution of India — Arts. 136 and 142 — Interim relief — Modification/Extension/Reinstatement of — Request for interim relief by petitioner — Dismissed
