Q. What are the equivalent citations for ANIMICA REAL ESTATE PVT. LTD vs DARSHAN BODIWALA ?

The equivalence citation are LQ/NCDRC/2014/3722 ;

Q. What was the bench assigned for the case ANIMICA REAL ESTATE PVT. LTD vs DARSHAN BODIWALA?

MR. D.K. JAIN, PRESIDENT , MR. VINAY KUMAR, MEMBER

ANIMICA REAL ESTATE PVT. LTD Vs. DARSHAN BODIWALA On 05 September, 2014

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Animica Real Estate Pvt. Ltd v. Darshan Bodiwala

(National Consumer Disputes Redressal Commission, New Delhi)

Revision Petition No. 1100/2014 | 05-09-2014

The case has been called out for hearing second time. Still no one appears for the petitioner. It has also been reported by the office that no deposit in terms of order dated 16.05.2014 has been made by the petitioner. Under the circumstances, the revision petition is dismissed for non-prosecution as well as in default. -1- ......................J D.K. JAIN PRESIDENT ...................... VINAY KUMAR MEMBER

Advocate List

Bench

MR. D.K. JAIN, PRESIDENT
MR. VINAY KUMAR, MEMBER

Eq Citations

LQ/NCDRC/2014/3722

Head Note

Criminal Law — Revision — Non-prosecution/Default — Revision petition dismissed for non-prosecution as well as in default as no one appeared for petitioner and no deposit was made by petitioner — Revision petition — Non-prosecution