Q. What are the equivalent citations for Anil Kohli RP vs Edelweiss Asset Reconstruction Co. Ltd. and Another ?

The equivalence citation are LQ/NCLT/2018/6069 ;

Q. What was the bench assigned for the case Anil Kohli RP vs Edelweiss Asset Reconstruction Co. Ltd. and Another?

Bikki Raveendra Babu, Member (Judicial) , Manorama Kumari, Member (Judicial))

Anil Kohli RP Vs. Edelweiss Asset Reconstruction Co. Ltd. And Another On 21 February, 2018

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Anil Kohli Rp v. Edelweiss Asset Reconstruction Co. Ltd. And Another

(National Company Law Tribunal)

IA 39 of 2018 in C.P. (I.B) No. 84/7/NCLT/AHM/2017 | 21-02-2018

Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Ritu Shah present for Applicant. Learned PCS Mr. Ashish Shah present for Resolution Applicant. None present for Axis Bank in IA 39/2018. Learned Advocate Mr. Baiju Bhagat present for Financial Creditor.

Matter suo moto reopened.

List the matter for further hearing on 05.03.2018.

Advocate List

Bench

Bikki Raveendra Babu, Member (Judicial)
Manorama Kumari, Member (Judicial))

Eq Citations

LQ/NCLT/2018/6069

Head Note

Insolvency and Bankruptcy Code, 2016 — Ss. 238 and 230 — Resolution plan — Objection by Financial Creditor (FC) not a member of Committee of Creditors (CoC) — Dismissal of objection — FC not entitled to raise objection — IA 39/2018 dismissed