Q. What are the equivalent citations for All India Canara Sc/St Employees Association and Others vs Union of India and Others ?

The equivalence citation are(1982) 3 SCC 388 ; LQ/SC/1981/257 ;

Q. What was the bench assigned for the case All India Canara Sc/St Employees Association and Others vs Union of India and Others?

HONBLE JUSTICE R. S. PATHAK , HONBLE JUSTICE BAHARUL ISLAM

All India Canara Sc/St Employees' Association And Others Vs. Union Of India And Others On 27 April, 1981

Are you looking for a legal research tool ?

Do check other products like LIBIL, a legal due diligence tool to get a litigation check report and Case Management tool to monitor and collaborate on cases.

All India Canara Sc/st Employees' Association And Others v. Union Of India And Others

(Supreme Court Of India)

Civil Appeal No. 1501 of 1981 | 27-04-1981

Pathak, J.

1. Special leave granted.

2. It is clear that the order April 2, 1980 made by the Calcutta High Court can operate in respect of those proceedings only which are taken within the jurisdiction of that court. The order is clarified accordingly.