Ch. B.S.V. Prakash Kumar, Member (J)
On having the parties reported that settlement talks are in progress, list this matter on 26.04.2019 for filing withdrawal memo.
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All Cargo Logistics Ltd v. Regen Infrastructure & Services Pvt. Ltd
All Cargo Logistics Ltd v. Regen Infrastructure & Services Pvt. Ltd
(National Company Law Tribunal, Chennai)
IBA/182/2019 | 22-04-2019
Advocate List
Bench
- B.S.V. Prakash Kumar, Member (J)
- S. Vijayaraghavan, Member (T)
Eq Citations
- LQ/NCLT/2019/339
Head Note
Company Matters — Winding-up — Compromise petitions — As per the settlement talks, matter is listed for filing withdrawal memo.
