Are you looking for a legal research tool ?
Get Started
Do check other products like LIBIL, a legal due diligence tool to get a litigation check report and Case Management tool to monitor and collaborate on cases.

Ajay Kumar Sahu And Another v. Ganga Deen And 2 Others

Ajay Kumar Sahu And Another v. Ganga Deen And 2 Others

(High Court Of Judicature At Allahabad)

FIRST APPEAL FROM ORDER No. - 36 of 2022 | 21-01-2022

Siddharth,J.

Order on Civil Misc. Correction Application No. 2 of 2022

1. This is an application seeking correction in the order dated 18.01.2022.

2. Following corrections are being made in the order dated 18.01.2022 :-

(a) In the second line of the fourth paragraph, the date "22.10.201" is deleted and substituted by "22.10.2021".

(b) In the first line of the seventh paragraph, the words "respondent no. 8" is deleted and substituted by "respondent nos. 1 and 2".

3. The correction application is allowed.

Advocate List

  • Ashok Gupta

Bench
  • Hon'ble Justice Siddharth
Eq Citations
  • LQ
  • LQ/AllHC/2022/1580
Head Note

Constitution of India — Arts. 226 and 136 — Civil Misc. Correction Application — Correction of typographical error — Correction Application allowed