Ahmed v. Ayeshabai

Ahmed v. Ayeshabai

(High Court Of Judicature At Bombay)

No. | 01-03-1909

[1] No appeal lies. Appeal dismissed with costs.

Advocate List
Bench
  • HONBLE MR. JUSTICE BASIL SCOTT
  • HONBLE MR. JUSTICE BATCHELOR
Eq Citations
  • 2 IND. CAS. 167
  • LQ/BomHC/1909/13
Head Note

CRIMINAL PROCEDURE CODE, 1973 – S. 374 – Appeal against conviction and sentence – Appeal against conviction and sentence, dismissed by High Court – Appeal to Supreme Court, dismissed with costs – No appeal lies – Appeal dismissed with costs – Penal Code, 1860 – Ss. 302/34 – Murder