1. The only prayer in the present petition is to inspect the petitioner-Institute and pass appropriate orders for granting permission to establish Nursing College for GNM course.
2. In view of the limited prayer, this Court deems it proper to dispose of the writ petition with direction to the respondents to inspect the petitioner-Institute after the requisite formalities are completed by the petitioner, and pass appropriate order preferably within a period of three months from today strictly in accordance with law.
3. Ordered accordingly.
4. Stay petition also stands disposed of.
