Insolvency professional Mr. P. Raju Iyer representing the petitioner present. Corporate debtor Mr. A Ramesh Kumar appeared for the respondent and filed counter and they are directed to serve the copy of the same to the other side. At request of both sides time is enlarged for making submissions. Put up on 03.01.2018.
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Adiquity Technologies Pvt. Ltd. ? v. Netmeds Market Place Ltd. ?
Adiquity Technologies Pvt. Ltd. ? v. Netmeds Market Place Ltd. ?
(National Company Law Tribunal)
Petition Number: CP/690/IB/CB/2017? | 18-12-2017
Advocate List
Bench
- K. Anantha Padmanabha Swamy, Member (Judicial)
- S. Vijayaraghavan, Member (Technical))
Eq Citations
- LQ/NCLT/2017/13333
Head Note
Insolvency and Bankruptcy Code, 2016 — S. 7 — Petition for approval of resolution plan — Insolvency professional, petitioner, seeking approval of resolution plan submitted by respondent — Hearing adjourned to enable parties to make submissions
