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Acute Soft Solutions India Pvt. Ltd. ? v. Registrar Companies Of Hyderabad ?

Acute Soft Solutions India Pvt. Ltd. ? v. Registrar Companies Of Hyderabad ?

(National Company Law Tribunal)

CA No. 14/252/HDB/2018? | 19-01-2018

Heard Sri B. Manpal Reddy Learned counsel who appeared on behalf of Sri. V. Venkatram Reddy Learned Counsel for the Applicant Company. ROC report is awaited. ROC is directed to submit his report before the next date of hearing.

Post the matter on 26thFebruary 2018.

Advocate List
Bench
  • Rajeswara Rao Vittanala, Member (Judicial)
  • Ravi Kumar Duraisamy, Member (Technical))
Eq Citations
  • LQ/NCLT/2018/2688
Head Note