Q. What are the equivalent citations for Accender Info Technologies Private Limited ? vs Registrar of Companies ?

The equivalence citation are LQ/NCLT/2018/3131 ;

Q. What was the bench assigned for the case Accender Info Technologies Private Limited ? vs Registrar of Companies?

Rajeswara Rao Vittanala, Member (Judicial) , Ravi Kumar Duraisamy, Member (Technical))

Accender Info Technologies Private Limited ? Vs. Registrar Of Companies On 23 January, 2018

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Accender Info Technologies Private Limited ? v. Registrar Of Companies

(National Company Law Tribunal)

CA No. 264/252//HDB/2017? | 23-01-2018

At the request of Ms. Siri preeti Duggirala learned counsel for Petitioner. Post the case on 13thFebruary 2018.

Advocate List

Bench

Rajeswara Rao Vittanala, Member (Judicial)
Ravi Kumar Duraisamy, Member (Technical))

Eq Citations

LQ/NCLT/2018/3131

Head Note

CRIMINAL PROCEDURE, 1973 — Ss. 156(3) & 173 — Investigation — Progress of investigation — Delay in — Justification for — In present case, investigation was completed within 15 days of registration of FIR — Held, no fault can be found with the progress of investigation — No ground for quashing FIR (Paras 10 to 12)