Abdul Haq And Others v. Shamshuddin And Others
Abdul Haq And Others v. Shamshuddin And Others
(High Court Of Judicature At Allahabad)
| 24-03-1941
Advocate List
Bench
- HON'BLE JUSTICE ALLSOP, J
Eq Citations
- 1941 11 AWR 249
- AIR 1941 ALL 357
- LQ/AllHC/1941/26
Head Note
Income Tax — Deductions/Exemptions/Incentive/Rebate/Set-off/Carry forward and carry back — Scientific research — A medical practitioner — Held, not entitled to benefit of S. 10(10-A) of the Act
