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E-Waste (Management) Second Amendment Rules, 2023

E-Waste (Management) Second Amendment Rules, 2023

E-Waste (Management) Second Amendment Rules, 2023

 

[24th July 2023]

In exercise of the powers conferred by sections 6, 8 and 25 of the Environment (Protection) Act, 1986 (29 of 1986) read with sub-rule (4) of rule 5 of the Environment (Protection) Rules, 1986, the Central Government hereby makes the following rules further to amend the E-Waste (Management) Rules, 2022, namely:

Rule - 1.

(1)     These rules may be called E-Waste (Management) Second Amendment Rules, 2023.

(2)     They shall come into force on the date of their publication in the Official Gazette.

Rule - 2.


In the E-Waste (Management) Rules, 2022 (hereinafter referred to as the said rules), in rule 5, after clause (3), the following clause shall be inserted, namely: -

"(4) ensure secure, accountable and sustainable management of refrigerant generated during the manufacture of refrigeration and air-conditioning equipment by adopting approved destruction technologies as per the guidelines issued by the Central Pollution Control Board.".

Rule - 3.


In rule 7 of the said rules, after clause (4), the following clause shall be inserted, namely: -

"(5) ensure secure, accountable and sustainable management of refrigerant generated from the end-of life refrigeration and air-conditioning equipment by adopting approved destruction technologies as per the guidelines issued by the Central Pollution Control Board.".

Rule - 4.


In rule 9 of the said rules, after clause (10), the following clause shall be inserted, namely: -

"(11) ensure secure, accountable and sustainable management of refrigerant generated from the end-of life refrigeration and air-conditioning equipment by adopting approved destruction technologies as per the guidelines issued by the Central Pollution Control Board.".

Rule - 5.


In rule 14 of the said rules, in sub-rule (1), in clause (ii), after sub-clause (b), the following sub-clause shall be inserted, namely: -

"(c) In case of multiple end products of recycling, the conversion factor for generation of extended producer responsibility certificate shall be determined as per the guidelines issued by the Central Pollution Control Board with the approval of the Steering Committee.".

Rule - 6.


In rule 16 of the said rules, -

(a)      for sub-rule (2), the following sub-rules shall be substituted, namely: -

(2)   The provisions of sub-rule (1) shall not apply to components or consumables or parts or spares required for electrical and electronic equipment specified in Schedule - II B placed in the market on or before the 1st May, 2014 provided reduction of hazardous substances compliant parts and spares are not available.

(2A) The provisions of sub-rule (1) shall not apply to electrical and electronic equipment specified in Schedule - II C placed in the market on or before the 1st April, 2025.

(2B) The provisions of sub-rule (1) shall not apply to components or consumables or parts or spares required for electrical and electronic equipment referred in sub-rule (2A) till the 1st April, 2028, provided reduction of hazardous substances compliant parts and spares are not available..

(b)      in sub-rule (3) and sub-rule (13), after the words "Schedule II", the words "and Schedule II A" shall be inserted.

Rule - 7.


In Schedule-II to the said rules, in the Table, S.No. 37 and the entries relating thereto shall be omitted.

Rule - 8.


After Schedule - II to the said rules, the following Schedules shall be inserted, namely: -

 

Schedule-II A

[See rules 16(3), 16(13)]

Applications exempted from the provisions of sub-rule 1 of rule 16 specific to medical devices and monitoring and control instruments including laboratory equipment as listed in Schedule – I

 

 

Sl. No.

 

Categories of electrical and electronic equipment




 

 

 

Equipment utilising or detecting ionising radiation:




 

1.

 

Lead, cadmium and mercury in detectors for ionising radiation.




 

2.

 

Lead bearings in X-ray tubes.




 

3.

 

Lead in electromagnetic radiation amplification devices: micro-channel plate and capillary plate.




 

4.

 

Lead in glass frit of X-ray tubes and image intensifiers and lead in glass frit binder for assembly of gas lasers and for vacuum tubes that convert electromagnetic radiation into electrons.




 

5.

 

Lead in shielding for ionising radiation.




 

6.

 

Lead in X-ray test objects.




 

7.

 

Lead stearate X-ray diffraction crystals.




 

8.

 

Radioactive cadmium isotope source for portable X-ray fluorescence spectrometers.




 

 

 

Sensors, detectors and electrodes




 

9.

 

Lead and cadmium in ion selective electrodes including glass of pH electrodes.




 

10.

 

Lead anodes in electrochemical oxygen sensors.




 

11.

 

Lead, cadmium and mercury in infra-red light detectors.




 

12.

 

Mercury in reference electrodes: low chloride mercury chloride, mercury sulphate and mercury oxide.




 

 

 

Others




 

13.

 

Cadmium in helium-cadmium lasers.




 

14.

 

Lead and cadmium in atomic absorption spectroscopy lamps.




 

15.

 

Lead in alloys as a superconductor and thermal conductor in MRI.




 

16.

 

Lead and cadmium in metallic bonds to superconducting materials in MRI and SQUID detectors.




 

17.

 

Lead in counterweights.




 

18.

 

Lead in single crystal piezoelectric materials for ultrasonic transducers.




 

19.

 

Lead in solders for bonding to ultrasonic transducers.




 

20.

 

Mercury in very high accuracy capacitance and loss measurement bridges and in high frequency RF switches and relays in monitoring and control instruments not exceeding 20 mg of mercury per switch or relay.




 

21.

 

Lead in solders in portable emergency defibrillators.




 

22.

 

Lead in solders of high performance infrared imaging modules to detect in the range 8-14 μm.




 

23.

 

Lead in Liquid crystal on silicon (LCoS) displays.




 

24.

 

Cadmium in X-ray measurement filters.




 

SCHEDULE - II B

[See rule 16 (2)]

Categories of electrical and electronic equipment including their components, consumables, parts and spares covered under the rules

 

 

Sl. No.

 

Categories of electrical and electronic equipment

 

Electrical and electronic equipment code




 

 

 

Information technology and telecommunication equipment:

 

 




 

1.

 

Centralized data processing: Mainframes, Minicomputers

 

ITEW1




 

2.

 

Personal Computing: Personal Computers (Central Processing unit with input and output devices)

 

ITEW2




 

3.

 

Personal Computing: Laptop Computers (Central Processing unit with input and output devices)

 

ITEW3




 

4.

 

Personal Computing: Notebook Computers

 

ITEW4




 

5.

 

Personal Computing: Notepad Computers

 

ITEW5




 

6.

 

Printers including cartridges

 

ITEW6




 

7.

 

Copying Equipment

 

ITEW7




 

8.

 

Electrical and Electronic Typewriters

 

ITEW8




 

9.

 

User terminal and Systems

 

ITEW9




 

10.

 

Facsimile

 

ITEW10




 

11.

 

Telex

 

ITEW11




 

12.

 

Telephones

 

ITEW12




 

13.

 

Pay telephones

 

ITEW13




 

14.

 

Cordless telephones

 

ITEW14




 

15.

 

Cellular telephones

 

ITEW15




 

16.

 

Answering System

 

ITEW16




 

 

 

Consumer Electrical and Electronics and Photovoltaic Panels:

 

 




 

17.

 

Television sets (including sets based on Liquid Crystal Display and light Emitting Diode Technology)

 

CEEW1




 

18.

 

Refrigerator

 

CEEW2




 

19.

 

Washing Machine

 

CEEW3




 

20.

 

Air- Conditioners excluding centralised air conditioning plants

 

CEEW4




 

21.

 

Fluorescent and other Mercury containing lamps

 

CEEW5




 

SCHEDULE - II C

[See rules 16 (2A) and 16 (2B)]

Categories of electrical and electronic equipment including their components, consumables, parts and spares covered under the rules

 

 

 

 

Categories of electrical and electronic equipment

 

Electrical          and electronic equipment code




 

 

 

Information technology and telecommunication equipment:

 

 




 

1.

 

Products or equipment of transmitting sound, images or other information by telecommunications

 

ITEW17




 

2.

 

BTS (all components excluding structure of tower)

 

ITEW18




 

3.

 

Tablets, I-PAD

 

ITEW19




 

4.

 

Phablets

 

ITEW20




 

5.

 

Scanners

 

ITEW21




 

6.

 

Routers

 

ITEW22




 

7.

 

GPS

 

ITEW23




 

8.

 

UPS

 

ITEW24




 

9.

 

Inverter

 

ITEW25




 

10.

 

Modems

 

ITEW26




 

11.

 

Electronic data storage devices

 

ITEW27




 

 

 

Consumer Electrical and Electronics and Photovoltaic Panels:

 

 




 

12.

 

Screen, Electronic Photo frames, Electronic Display Panel, Monitors

 

CEEW6




 

13.

 

Radio sets

 

CEEW7




 

14.

 

Set top Boxes

 

CEEW8




 

15.

 

Video Cameras

 

CEEW9




 

16.

 

Video Recorders

 

CEEW10




 

17.

 

Hi-Fi Recorders

 

CEEW11




 

18.

 

Audio Amplifiers

 

CEEW12




 

19.

 

Other products or equipment for the purpose of recording or reproducing sound or images including signals and other technologies for the distribution of sound and image by telecommunications

 

CEEW13




 

20.

 

Solar panels/cells, solar Photovoltaic panels/cells/modules.

 

CEEW14




 

21.

 

Luminaires for fluorescent lamps with the exception of luminaires in households

 

CEEW15




 

22.

 

High intensity discharge lamps, including pressure sodium lamps and metal halide lamps

 

CEEW16




 

23.

 

Low pressure sodium lamps

 

CEEW17




 

24.

 

Other lighting or equipment for the purpose of spreading or controlling light excluding filament bulbs

 

CEEW18




 

25.

 

Digital camera

 

CEEW19




 

 

 

Large and Small Electrical and Electronic Equipment

 

 




 

26.

 

Large cooling appliances

 

LSEEW1




 

27.

 

Freezers

 

LSEEW2




 

28.

 

Other large appliances used for refrigeration, conservation and storage of food

 

LSEEW3




 

29.

 

Clothes dryers

 

LSEEW4




 

30.

 

Dish Washing Machines

 

LSEEW5




 

31.

 

Electric cookers

 

LSEEW6




 

32.

 

Electric stoves

 

LSEEW7




 

33.

 

Electric hot plates

 

LSEEW8




 

34.

 

Microwaves, Microwave Oven

 

LSEEW9




 

35.

 

Other large appliances used for cooking and other processing of food

 

LSEEW10




 

36.

 

Electric heating appliances

 

LSEEW11




 

37.

 

Electric radiators

 

LSEEW12




 

38.

 

Other large appliances for heating rooms, beds, seating furniture

 

LSEEW13




 

39.

 

Electric fans

 

LSEEW14




 

40.

 

Other fanning, exhaust ventilation and conditioning equipment

 

LSEEW15




 

41.

 

Vacuum cleaners

 

LSEEW16




 

42.

 

Carpet sweepers

 

LSEEW17




 

43.

 

Other appliances for cleaning

 

LSEEW18




 

44.

 

Appliances used for sewing, knitting, weaving and other processing for textiles

 

LSEEW19




 

45.

 

Iron and other appliances for ironing, mangling and other care of clothing

 

LSEEW20




 

46.

 

Grinders, coffee machines and equipment for opening or sealing containers or packages

 

LSEEW21




 

47.

 

Smoke detector

 

LSEEW22




 

48.

 

Heating Regulators

 

LSEEW23




 

49.

 

Thermostats

 

LSEEW24




 

50.

 

Automatic dispensers for hot drinks

 

LSEEW25




 

51.

 

Automatic dispensers for hot or cold bottles or cans

 

LSEEW26




 

52.

 

Automatic dispensers for solid products

 

LSEEW27




 

53.

 

Automatic dispensers for money

 

LSEEW28




 

54.

 

All appliances which deliver automatically all kinds of products

 

LSEEW29




 

55.

 

Indoor air purifier

 

LSEEW30




 

56.

 

Hair dryer

 

LSEEW31




 

57.

 

Electric shaver

 

LSEEW32




 

58.

 

Electric kettle

 

LSEEW33




 

59.

 

Electronic display panels/board/visual display unit

 

LSEEW34




 

 

 

Electrical and Electronic Tools (With the exception of large- Scale Stationary Industrial Tools)

 

 




 

60.

 

Drills

 

EETW1




 

61.

 

Saws

 

EETW2




 

62.

 

Sewing Machines

 

EETW3




 

63.

 

Equipment for turning, milling, sanding, grinding, sawing, cutting, shearing, drilling, making holes, punching, folding, bending or similar processing of wood, metal and other materials

 

EETW4




 

64.

 

Tools for riveting, nailing or screwing or removing rivets, nails, screws or similar uses

 

EETW5




 

65.

 

Tools for welding, soldering, or similar use

 

EETW6




 

66.

 

Equipment for spraying, spreading, dispersing or other treatment of liquid or gaseous substance by other means

 

EETW7




 

67.

 

Tools for mowing or other gardening activities

 

EETW8




 

 

 

Toys, Leisure and Sports Equipment

 

 




 

68.

 

Electrical trains or car racing sets

 

TLSEW1




 

69.

 

Hand-held video games consoles

 

TLSEW2




 

70.

 

Video games

 

TLSEW3




 

71.

 

Computers for biking, diving, running, rowing, etc.

 

TLSEW4




 

72.

 

Sports equipment with electric or electronic components

 

TLSEW5




 

73.

 

Coin slot machines

 

TLSEW6




 

 

 

Medical Devices (With the Exception of All Implanted and Infected Products)

 

 




 

74.

 

Radiotherapy equipment and accessories

 

MDW1




 

75.

 

Cardiology equipment and accessories

 

MDW2




 

76.

 

Dialysis equipment and accessories

 

MDW3




 

77.

 

Pulmonary ventilators and accessories

 

MDW4




 

78.

 

Nuclear Medicine Equipment and accessories

 

MDW5




 

79.

 

Laboratory equipment for in vitro diagnosis and accessories

 

MDW6




 

80.

 

Analysers and accessories

 

MDW7




 

81.

 

Magnetic Resonance Imaging (MRI), Positron Emission Tomography (PET) Scanner, Computed Tomography (CT) Scanner, & Ultrasound Equipment along with accessories

 

MDW8




 

82.

 

Fertilization tests equipment and accessories

 

MDW9




 

83.

 

Other electric appliances/equipment/kits used for preventing, screening, detecting, monitoring, evaluating, reviewing, examining, investigating, probing, treating illness sickness, disease, disorder, affliction, infection, injury, trauma, abuse or disability including the Mobiles, Tablets or any other device with the features having the potential of sex selection and their accessories

 

MDW10




 

 

 

Laboratory Instruments

 

 




 

84.

 

Gas analyser

 

LIW1




 

85.

 

Equipment having electrical and electronic components

 

LIW2.