CONSTITUTION (SCHEDULED TRIBES) ORDER, 1950 (Amended Upto 2024)
CONSTITUTION
(SCHEDULED TRIBES) ORDER, 1950[1]
C.O. 22
In exercise
of the powers conferred by clause (1) of Article 342 of the
Constitution of India, the President, after consultation with the Governors and
Rajpramukhs of the States concerned, is pleased to make the following Order,
namely:--
Order – 1.
This Order may be called the
Constitution (Scheduled Tribes) Order, 1950.
Order – 2.
The Tribes or tribal communities, or
parts of, or groups within, tribes or tribal communities, specified in [2][Parts
I to [3][XXII]
of the Schedule to this Order shall, in relation to the States to which those
Parts respectively relate, be deemed to be Scheduled Tribes so far as regards
members thereof residents in the localities specified in relation to them
respectively in those Parts of that Schedule.
Order – 3.
[4][Any reference in
this Order to State or to a district or other territorial division thereof
shall be construed as a reference to the State, district or other territorial
division as constituted on the 1st day of May, 1976.]
[5][THE SCHEDULE
PART I
ANDHRA PRADESH
(1)
Andh [6][,Sadhu
Andh]
(2)
Bagata
(3)
Bhil
(4)
Chenchu, [7][***]
(5)
Gadabas [8][Bodo
Gadaba, Gutob Gadaba, Kallayi Gadaba, Parangi Gadaba, Kathera Gadaba, Kapu Gadaba]
(6)
Gond
Naikpod, Rajgond [9][Koitur]
(7)
Goudu
(in the Agency tracts)
(8)
Hill
Reddis
(9)
Jatapus
(10)
Kammara
(11)
Kattunayakan
(12)
Kolam, [10][Kolawar]
(13)
Konda
Dhoras, [11][Kubi]
(14)
Konda
Kapus
(15)
Kondareddis
(16)
Kondhs,
Kodi, Kodhu, Desaya Kondhs, Dongria Kondhs, Kuttiya Kondhs, Tikiria Kondhs,
Yenity Kondhs, [12][Kuvinga]
(17)
Kotia,
Bentho Oriya, Bartika, [13][***]
Dulia, Holya, [14][***]
Sanrona, Sidhopaiko
(18)
Koya, [15][Doli
Koya, Gutta Koya, Kammara Koya, Musara Koya, Oddi Koya, Pattidi Koya], Rajah,
Rasha Koya, Lingadhari Koya (ordinary), Kottu Koya, Bhine Koya, Rajkoya
(19)
Kulia
(20)
Malis
(excluding Adilabad, Hyderabad, Karimnagar, Khammam, Mahbubnagar, Medak,
Nalgonda, Nizamabad and Warangal districts)
(21)
Manna
Dhora
(22)
Mukha
Dhora, Nooka Dhora
(23)
Nayaks
(in the Agency tracts)
(24)
Pardhan
[16][(25) Porja,
Bondo Porja, Khond Porja, Parangiperja]
(26) Reddi Dhoras
(27) Rona, Rena
[17][(28) Savaras,
Kapu Savaras, Maliya Savaras, Konda Savaras, Khutto Savaras]
(29) Sugalis,
Lambadis [18][Banjara]
(30) Thoti (in
Adilabad, Hyderabad, Karimnagar, Khammam, Mahbubnagar, Medak, Nalgonda,
Nizamabad and Warangal districts)
(31) Valmiki (in
the [19][Scheduled
Areas of Vishakapatnam, Srikakulam, Vijayanagaram, East Godavari and West
Godavari districts)]
(32) Yenadis, [20][Chella
Yenadi, Kappala Yenadi, Manchi Yenadi, Reddi Yenadi]
(33) Yerukulas, [21][Koracha,
Dabba Yerukula, Kunchapuri Yerukula, Uppu Yerukula]
[22][(34) Nakkala,
Kurvikaran
(35) Dhulia,
Paiko, Putiya (in the districts of Vishakhapatnam and Vijayanagaram)].
PART II
ASSAM
(I)
[23][In the autonomous districts of Karbi Anglong and North Cachar Hills]:-
(1)
Chakma
(2)
Dimasa,
Kachari
(3)
Garo
(4)
Hajong
(5)
Hmar
(6)
Khasi,
Jaintia, Synteng, Pnar, War, Bhoi, Lyngngam
(7)
Any
Kuki tribes including:--
(i)
Biate,
Biete
(ii)
Changsan
(iii)
Chongloi
(iv)
Doungel
(v)
Gamalhou
(vi)
Gangte
(vii)
Guite
(viii)
Hanneng
(ix)
Haokip,
Haupit
(x)
Haolai
(xi)
Hengna
(xii)
Hongsung
(xiii)
Harangkhwal,
Rangkhol
(xiv) Jongbe
(xv)
Khawchung
(xvi) Khawathlang,
Khothalong
(xvii) Khelma
(xviii)
Kholhou
(xix) Kipgen
(xx)
Kuki
(xxi) Lengthang
(xxii) Lhangum
(xxiii)
Lhoujem
(xxiv)
Lhouvun
(xxv)Lupheng
(xxvi)
Mangjel
(xxvii)
Misao
(xxviii) Riang
(xxix)
Sairhem
(xxx)Selnam
(xxxi)
Singson
(xxxii)
Sithou
(xxxiii) Sukte
(xxxiv) Thado
(xxxv)
Thangngeu
(xxxvi) Uibuh
(xxxvii)
Vaiphei
(8)
Lakher
(9)
Man
(Tai speaking)
(10)
Any
Mizo (Lushai) tribes
(11)
[24][Karbi]
(12)
Any
Naga tribes
(13)
Pawi
(14)
Syntheng.
[25][(15) Lalung].
[26][(II) In the State of Assam including the Bodoland Territorial Areas
District and excluding the autonomous districts of Karbi Anglong and North
Cachar Hills]:--
(1)
Barmans
in Cachar
(2)
Boro,
Borokachari
(3)
Deori
(4)
Hojai
(5)
Kachari,
Sonowal
(6)
Lalung
(7)
Mech
(8)
Miri
(9)
Rabha
[27][(10) Dimasa
(11) Hajong
(12) Singhpho
(13) Khampti
(14) Garo].
PART III
BIHAR
(1)
Asur, [28][Agaria]
(2)
Baiga
(3)
Banjara
(4)
Bathudi
(5)
Bedia
[29][***]
[30][(6)] Bijhia
[31][(7)] Birhor
[32][(8)] Birjia
[33][(9)] Chero
[34][(10)] Chik
Baraik
[35][(11)] Gond
[36][(12)] Gorait
[37][(13)] Ho
[38][(14)] Karmali
[39][(15)] Kharia
[40][(16)] Kharwar [41][Dhelki
Kharia, Dudh Kharia, Hill Kharia]
[42][(17)] Khond
[43][(18)] Kisan
[46][(20)] Korwa [47][Mudi-kora]
[48][(21)] Lohara,
Lohra
[49][(22)] Mahli
[50][(23)] Mal
Paharia
[51][(24)] Munda [52][Kumarbhag
Paharia]
[55][(26)] Parhaiya [56][Dhangar
Oraon]
[57][(27)] Santal
[58][(28)] Sauria
Paharia
[59][(29)] Savar.
[60][(31) Kawar
(32) Kol
(33) Tharu.]
PART IV
GUJARAT
(1)
Barda
(2)
Bavacha,
Bamcha
(3)
Bharwad
(in the Nesses of the forest of Alech, Barada and Gir)
(4)
Bhil,
Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil,
Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave
(5)
Charan
(in the Nesses of the forests of Alech, Barada and Gir)
(6)
Chaudhri
(in Surat and Valsad districts)
(7)
Chodhara
(8)
Dhanka,
Tadvi, Tetaria, Valvi
(9)
Dhodia [61][Dhodi]
(10)
Dubla,
Talavia, Halpati
(11)
Gamit,
Gamta, Gavit, Mavchi, Padvi
(12)
Gond,
Rajgond
(13)
Kathodi,
Katkari Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari
(14)
Kokna,
Kokni, Kukna
(15)
[62][***]
(16)
Koli
Dhor, Tokre Koli, Kolcha, Kolgha
(17)
Kunbi
(in the Dangs disrict)
(18)
Naikda,
Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka
(19)
Padhar
(20)
[63][***]
(21)
Pardhi,
Advichincher, Phanse Pardhi (excluding Amreli, Bhavnagar, Jamnagar, Junagadh,
Kutch, Rajkot and Surendranagar districts)
(22)
Patelia
(23)
Pomla
(24)
Rabari
(in the Nesses of the forests of Alech, Barada and Gir)
(25)
Rathawa
(26)
Siddi, [64][Siddi-Badshan]
(in Amreli, Bhavnagar, Jamnagar, Junagadh, Rajkot and Surendranagar districts)
(27)
[65][***]
(28)
Varli
(29)
Vitolia,
Kotwalia, Barodia
[66][(30) Bhil,
Bhilala, Barela, Patelia
(31) Tadvi Bhil,
Pawra, Vasave
(32) Padvi].
PART V
HIMACHAL PRADESH
(1)
Bhot,
Bodh
(2)
Gaddi [67][***]
(3)
Gujjar [68][***]
(4)
Jad,
Lamba, Khampa
(5)
Kanaura,
Kinnara
(6)
Lahaula
(7)
Pangwala
(8)
Swangla
[69][(9) Beta, Beda
(10) Domba, Gara,
Zoba.]
[70][(11) Hattee of
Trans Giri area of Sirmour district.]
PART VI
KARNATAKA
(1)
Adiyan
(2)
Barda
(3)
Bavacha,
Bamcha
(4)
Bhil,
Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil,
Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave
(5)
Chenchu,
Chenchwar
(6)
Chodhara
(7)
Dubla,
Talavia, Halpati
(8)
Gamit,
Gamta, Gavit, Mavchi, Padvi, Valvi
(9)
Gond,
Naikpod, Rajgond
(10)
Gowdalu
(11)
Hakkipikki
(12)
Hasalaru
(13)
Irular
(14)
Iruliga
(15)
Jenu
Kuruba
[71][(16) Kadu
Kuruba, Betta-Kuruba]
(17) Kammara (in
South Kanara district and Kollegal taluk of Mysore district)
(18) Kanivan,
Kanyan (in Kollegal taluk of Mysore district)
(19) Kathodi,
Katkari, Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari
(20) Kattunayakan
(21) Kokna,
Kokni, Kukna
(22) Koli Dhor,
Tokre Koli, Kolcha, Kolgha
(23) Konda Kapus
(24) Koraga
(25) Kota
(26) Koya, Bhine
Koya, Rajkova
(27) Kudiya,
Melakudi
(28) Kuruba (in
Coorg district)
(29) Kurumanas
(30) Maha Malasar
(31) Malaikudi
(32) Malasar
(33) Malayekandi
(34) Maleru
(35) Maratha (in
Coorg District)
(36) Marati (in
South Kanara district)
(37) Meda [72][Medara] [73][Medari,
Gauriga, Burud]
(38) [74][Naikda,
Nayaka (including Parivara and Talawara)], Chollivala Nayaka, Kapadia Nayaka,
Mota Nayaka, Nana Nayaka, [75][Naik,
Nayak, Beda Bedar and Valmiki]
(39) Palliyan
(40) Paniyan
(41) Pardhi,
Advichincher, Phanse Pardhi [76][Haranshi-kari]
(42) Petelia
(43) Rathawa
(44) Sholaga
(45) Soligaru
(46) Toda
(47) Varli
(48) Vitolia,
Kotwalia, Barodia
(49) Yerava
[77][(50) Siddi [78][(in
Belagavi, Dharwad and Uttar Kannada districts)].]
PART VII
KERALA
(1)
Adiyan
(2)
Arandan [79][Aranadan]
(3)
Eravallan
(4)
Hill
Pulaya [80][Mala
Pulayan, Kurumba Pulayan, Karavazhi Pulayan, Pamba
Pulayan]
(5)
Irular,
Irulan
(6)
Kadar [81][Wayanad
Kadar]
(7)
[82][***]
(8)
Kanikaran,
Kanikkar
(9)
Kattunayakan
(10)
[83][Kochuvelan]
[84][***]
(13) Koraga
[85][***]
(15) Kudiya,
Melakudi
(16)
Kurichchan [86][Kurichiyan]
(17)
Kurumans [87][Mullu
Kuruman, Mulla Kuruman, Mala Kuruman]
(18)
Kurumbas [88][Kurumba
Kuruman]
(19) Maha Malasar
(20) Malai
Arayan [89][Mala
Arayan]
(21) Malai
Pandaram
(22) Malai
Vedan [90][Malavedan]
(23) Malakkuravan
(24) Malasar
[91][(25) Malayan,
Nattu Malayan, Konga Malayan (excluding the areas comprising the Kasargode,
Connanore, Wayand and Kozhikode districts)
(26) Malayarayar
(27) Mannan [92][to
be spelt in Malayalam script in parenthesis]
[93][(28) Marati (of
the Hosdurg and Kasargod Taluks of Kasargod District)]
(29) Muthuvan,
Mudugar, Muduvan
(30) [94][Pallegan,
Palligan, Palliyar Paliyan]
(33) Paniyan
(34)
Ulladan [95][Ullatan]
(35) Uraly
[96][(36) Mala
Vettuvan (in Kasargode and Kannur districts)
(37) Ten
Kurumban, Jenu Kurumban
(38) Thachanadan,
Thachanadan Moopan
(39) Cholanaickan
(40) Mavilan
(41) Karimpalan
(42) Vetta
Kuruman
(43) Mala
Panickar.]
[97][PART VIII
MADHYA PRADESH
(1)
Agariya
(2)
Andh
(3)
Baiga
(4)
Bhaina
(5)
Bharia
Bhumia, Bhuinhar Bhumia, Bhumiya, Bharia, Paliha, Pando
(6)
Bhattra
(7)
Bhil,
Bhilala, Barela, Patelia
(8)
Bhil
Mina
(9)
Bhunjia
(10)
Biar,
Biyar
(11)
Binjhwar
(12)
Birhul,
Birhor
(13)
Damor,
Damaria
(14)
Dhanwar
(15)
Gadaba,
Gadba
(16)
Gond;
Arakh, Arrakh, Agaria, Asur, Badi Maria, Bada Maria, Bhatola, Bhimma, Bhuta,
Koliabhuta, Koliabhuti, Bhar, Bisonhorn Maria, Chota Maria,
(17)
Halba,
Halbi
(18)
Kamar
(19)
Karku
(20)
Kawar,
Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chhatri
(21)
[98][***]
(22)
Khairwar,
Kondar
(23)
Kharia
(24)
Kondh
Khond, Kandh
(25)
Kol
(26)
Kolam
(27)
Kokru,
Bopchi, Mouasi, Nihal, Nahul Bondhi, Bondeya
(28)
Korwa,
Kodaku
(29)
Majhi
(30)
Majhwar
(31)
Mawasi
(32)
[99][***]
(33)
Munda
(34)
Nagesia,
Nagasia
(35)
Oraon,
Dhanka, Dhangad
(36)
Panika
(in Chhatarpur, Datia, Panna, Rewa, Satna, Shahdol, Sidhi and Tikamgarh
districts)
(37)
Pao
(38)
Pardhan,
Pathari, Saroti
(39)
[100][***]
(40)
Pardhi;
Bahelia, Bahellia, Chita Pardhi, Langoli Pardhi, Phans, Pardhi, Shikari,Dandami
Maria, Dhuru, Dhurwa, Dhoba, Dhulia,Dorla, Gaiki, Gatta, Gatti, Gaita, Gond
Gowari,Hill Maria Kandra, Kalangar, Khatola, Koitar, Koya, Khirwar,Khirwara,
Kucha Maria, Kuchaki Maria, Madia, Maria, Mana, Mannewar, Moghya, Mogia,
Monghya, Mudia, Muria, Nagarchi, Nagwanshi, Ojha, Raj, Sonjhari Jhareka,
Thatia, Thotya, Wade Maria, Vade Maria, Daroi Takankar, Takia [in (1) Bastar,
Chhindwara, Mandra, Raigarh, Seoni and surguja districts, (2) Baihar tahsil of
Balaghat district, (3) Betul and Bhainsdehi tehsils of Betul district, (4)
Bilaspur and Katghora tahsils of Bilaspur district, (5) Durg and Balod tahsils
of Durg district, (6) Chowki, Manpur and Mohala Revenue Inspectors' Circles of
Rajnandgaon district, (7) Murwara, Patan and Sihora tahsils of Jabalpur
district, (8) Hoshangabad and Sohagpur tahsils of Hoshangabad district and
Narsimhapur district, (9) Harsud tahsil of Khandwa district, (10) Bindra Nawagarh
Dhamtari and Mahasamund tahsils of Raipur district]
(41)
Parja
(42)
Saharya,
Saharia, Seharia, Sehria, Sosia, Sor
(43)
Saonta,
Saunta
(44)
Saur
(45)
Sawar,
Sawara
(46)
Sonr.]
PART IX
MAHARASHTRA
(1)
Andh
(2)
Baiga
(3)
Barda
(4)
Bavacha,
Bamcha,
(5)
Bhaina
(6)
Bharia
Bhumia, Bhuinhar Bhumia, Pando
(7)
Bhattra
(8)
Bhil,
Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil,
Tadvi Bhil, Bhagalia, Bhilala Pawara, Vasava, Vasave
(9)
Bhunjia
(10)
Binjhwar
(11)
Birhul,
Birhor
(12)
[101][***]
(13)
Dhanka,
Tadvi, Tetaria Valvi
(14)
Dhanwar
(15)
Dhodia
(16)
Dubla,
Talavia, Halpati
(17)
Gamit,
Gamta, Gavit, Mavchi, Padvi
(18)
[102][Gond Rajgond]
Arakh, Arrakh, Agaria Asur, Badi Maria, Bada Maria, Bhatola, Bhimma, Bhuta,
Koilabhuta, Koilabhuti, Bhar, Bisonhorn Maria, Chota Maria, Dandami Maria,
Dhuru, Dhurwa, Dhoba, Dhulia, Dorla, Kaiki; Gatta, Gatti, Gaita, Gond Gowari,
Hill Maria, Kandra, Kalanga, Khatola, Koitar, Koya, Khirwar, Khirwara, Kucha
Maria, Kuchaki Maria, Madia, Maria, Mana, Mannewar, Moghya, Mogia, Monghya
Mudia, Muria, Nagarchi, Naikpod, Nagwanshi, Ojha, Raj, Sonjhari Jhareka,
Thatia, Thotya, Wade Maria, Vade Maria
(19)
Halba,
Halbi
(20)
Kamar
(21)
Kathodi,
Katkari, Dhor Kathodi, Dhor Kathkari Son Kathodi, Son Katkari
(22)
Kawar,
Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chattri
(23)
Khairwar
(24)
Kharia
(25)
Kokna,
Kokni, Kukna
(26)
Kol
(33) Koya, Bhine
Koya, Rajkoya
(34) Nagesia,
Nagasia
(35) Naikda,
Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka
(36) Oraon,
Dhangad
(37) Pardhan, Pathari, Saroti
(38) Pardhi,
Advichincher, Phans Pardhi Phanse Pardhi, Langoli Pardhi, Bahelia, Bahellia,
Chita Pardhi, Shikari, Takankar, Takia
(39) Parja
(40) Patelia
(41) Pomla
(42) Rathawa
(43) Sawar,
Sawara,
(44) Thakur,
Thakar, Ka Thakur, Ka Thakar, Ma Thakur, Ma Thakar
[103][***]
(46) Varli
(47) Vitolia, Kotwalia, Barodia.
PART X
MANIPUR
(1)
Aimol
(2)
Anal
(3)
Angami
(4)
Chiru
(5)
Chothe
(6)
Gangte
(7)
Hmar
[104][(8) Kabui,
Inpui, Rongmei]
[105][(9) Kacha Naga,
Liangmai, Zeme]
[106][(10) Koirao,
Thangal]
(11) Koireng
(12) Kom
(13) Lamgang
(14) Mao
(15) Maram
(16) Maring
(17) Any Mizo
(Lushai) tribes
(18) Monsang
(19) Moyon
(20) Paite
(21) Purum
(22) Ralte
(23) Sema
(24) Simte
(25) Suhte
(26) Tangkhul
(27) Thadou
(28) [107][Vaiphei]
(29) Zou.
[108][(30) Poumai Naga
(31) Tarao
(32) Kharam
(33) Any Kuki
tribes]
[109][(34) Mate]
PART XI
MEGHALAYA
(1)
Chakma
(2)
Dimasa,
Kachari
(3)
Garo
(4)
Hajong
(5)
Hmar
(6)
Khasi,
Jaintia, Syteng, Pnar, War, Bhoi, Lyngngam
(7)
Any
Kuki Tribes including.-
(i)
Biate,
Biete
(ii)
Changsan
(iii)
Chongloi
(iv)
Doungel
(v)
Gamalhou
(vi)
Gangte
(vii)
Guite
(viii)
Hanneng
(ix)
Haokip,
Haupit
(x)
Haolai
(xi)
Hengna
(xii)
Hongsungh
(xiii)
Hrangkhwal,
Rangkhol
(xiv) Jongbe
(xv)
Khawchung
(xvi) Khawathilang,
Khothalong
(xvii) Kholhou
(xviii)
Kipgen
(xix) Khelma
(xx)
Kuki
(xxi) Lengthang
(xxii) Lhangum
(xxiii)
Lhoujen
(xxiv)
Lhouvun
(xxv)Lupheng
(xxvi)
Mangjel
(xxvii)
Misao
(xxviii) Riang
(xxix)
Sairhem
(xxx)Selnam
(xxxi)
Singson
(xxxii)
Sitlhou
(xxxiii) Sukte
(xxxiv) Thado
(xxxv)
Thangngeu
(xxxvi) Uibuh
(xxxvii)
Vaiphei
(8)
Lakher
(9)
Man
(Tai speaking)
(10)
Any
Mizo (Lushai) Tribes
(11)
Mikir
(12)
Any
Naga tribes
(13)
Pawi
(14)
Synteng
[110][(15) Boro
Kacharis
(16) Koch
(17) Raba, Rava].
[111][PART XII
ODISHA]
(1)
Bagata [112][Bhakta]
(2)
Baiga
(3)
Banjara
Banjari
(4)
Bathudi [113][Bathuri]
(5)
Bhottada,
Dhotada [114][Bhotra,
Bhatra, Bhattara, Bhotora, Bhatara]
[115][(6) Bhuiya,
Bhuyan, Pauri Bhuyan, Paudi Bhuyan]
(7) Bhumia
(8) Bhumij [116][Teli
Bhumij, Haladipohria Bhumij, Haladi Pokharia Bhumija, Desi Bhumij, Desia
Bhumij, Tamaria Bhumij [117][,
Tamodia Bhumij, Tamudia Bhumij, Tamundia Bhumij, Tamulia Bhumij, Tamadia
Bhumij, Tamadia, Tamaria, Tamudia]]
[118][(9) Bhunjia,
Chuktia Bhunjia]
(10) Binjhal [119][,
Binjhwar]
(11) Binjhia,
Binjhoa
(12) Birhor
(13) Bondo
Poraja [120][Bonda
Paroja, Banda Paroja [121][,
Banda Paraja, Bonda Paraja, Bondo, Bonda, Banda]]
(14) Chenchu
(15) Dal
(16) Desua Bhumji
[122][(17) Dharua,
Dhuruba, Dhurva, Durua, Dhurua, Dhurava]
(18) Didayi [123][Didai
Paroja, Didai]
(19)
Gadaba, [124][Bodo
Gadaba, Gutob Gadaba, Kapu Gadaba, Ollara Gadaba, Parenga Gadaba, Sano Gadaba]
(20) Gandia
(21) Ghara
(22) Gond,
Gondo [125][Rajgond,
Maria Gond, Dhur Gond]
(23) Ho
(24) Holva
(25) Jatapu
(26) Juang
(27) Kandha Gauda
(28) Kawar [126][Kanwar [127][,
Kaur, Kunwar, Kaonr, Kuanr, Konwar, Kuanar, Kaanr, Koanr, Kuanwar]]
(29) Kharia,
Kharian [128][Berga
Kharia, Dhelki Kharia, Dudh Kharia, Erenga Kharia, Munda Kharia, Oraon Kharia,
Khadia, Pahari Kharia]
(30) Kharwar
[129][(31) Khond,
Kond, Kandha, Kandha Kumbhar, Nanguli Kandha, Sitha Kandha, Kondh, Kui, Kui
(Kandha), Buda Kondh, Bura Kandha, Desia Kandha, Dungaria Kondh, Kutia Kandha,
Kandha Gauda, Muli Kondh, Malua Kondh, Pengo Kandha, Raja Kondh, Raj Khond]
(32) Kisan [130][Nagesar,
Nagesia]
(33) Kol
(34) Kolah
Loharas, Kol Loharas
(35) Kolha
(36) Koli, Malhar
(37) Kondadora
(38) Kora [131][Khaira,
Khayara]
(39) Korua
(40) Kotia
(41) Koya [132][Gumba
Koya, Koitur Koya, Kamar Koya, Musara Koya]
(42) Kulis
(43) Lodha [133][Nodh,
Nodha, Lodh]
(44) Madia
(45) Mahali
(46) Mankidi
(47)
Mankirdia [134][Mankria,
Mankidi [135][,
Mankidia]]
(48) Matya [136][Matia]
(49)
Mirdhas [137][Kuda,
Koda]
(50) Munda, Munda
Lohara, Munda Mahalis [138][Nagabanshi
Munda, Oriya Munda]
(51) Mundari
(52)
Omanatya [139][Omanatyo,
Amanatya]
(53) Oraon [140][Dhangar,
Uran [141][,
Uram, Oram, Uraon, Dhangara, Oraon Mudi]]
(54) Parenga
(55) Paroja [142][Parja,
Bodo Paroja, Barong Jhodia Paroja, Chhelia Paroja, Jhodia Paroja, Konda Paroja,
Paraja, Ponga Paroja, Sodia Paroja, Sano Paroja, Solia Paroja [143][,
Bareng Jhodia Paroja, Penga Paroja, Pengu Paroja, Porja, Selia Paroja]]
(56) Pentia
(57) Rajuar [144][,
Rajual, Rajuad]
(58) Santal
(59) Saora, Savar, Saura, Sahara [145][Arsi
Saora, Based Saora, Bhimma Saora, Chumura Saora, Jara Savar, Jadu Saora, Jati
Saora, Juari Saora, Kampu Saora, Kampa Soura, Kapo Saora, Kindal Saora, Kumbi
Kancher Saora, Kalapithia Saora, Kirat Saora, Lania Soara, Lamba Lanjia Saora,
Laura Saora, Luar Saora, Laria Savar, Malia, Saora, Malla Saora, Uriya Saora,
Raika Saora, Sudda Saora, Sarda Saora, Tankala Saora, Patro Saora, Vesu
Saora [146][,
Saara]]
(60) Shabar,
Lodha
(61) Sounti
(62) Tharua [147][Tharua
Bindhani]
[148][(63) Muka Dora,
Mooka Dora, Nuka Dora, Nooka Dora (in undivided Koraput district which includes
Koraput, Nowrangapur, Rayagada and Malkangiri districts)
(64) Konda Reddy,
Konda Reddi.]
PART XIII
RAJASTHAN
(1)
Bhil,
Bhil Garasia, Dholi Bhil, Dungri Bhil, Dungri Garasia, Mewasi Bhil, Rawal Bhil,
Tadvi Bhil, Bhagalia, Bhilala, Pawra, Vasava, Vasave
(2)
Bhil
Mina
(3)
Damor,
Damaria
(4)
Dhanka,
Tadvi, Tetaria, Valvi
(5)
Garasia
(excluding Rajput Garasia)
(6)
Kathodi,
Katkari, Dhor Kathodi, Dhor Katkari, Son Kathodi, Son Katkari
(7)
Kokna,
Kokni, Kukna
(8)
Koli
Dhor, Tokre koli, Kolcha, Kolgha
(9)
Mina
(10)
Naikda,
Nayaka, Cholivala Nayaka, Kapadia Nayaka, Mota Nayaka, Nana Nayaka
(11)
Patelia
(12)
Seharia,
Sehria, Sahariya.
PART XIV
TAMIL NADU
(1)
Adiyan
(2)
Aranadan
(3)
Eravallan
(4)
Irular
(5)
Kadar
(6)
Kammara
(excluding Kanyakumari distrct and Shenkottah taluk of Tirunelveli district)
(7)
Kanikaran,
Kanikkar (in kanyakumari District and Shenkottah 6[and
Ambasaundram taluks] of Tirunelveli district)
(8)
Kaniyan,
Kanyan
(9)
Kattunayakan
(10)
Kochu
Velan
(11)
Konda
Kapus
(12)
Kondareddis
(13)
Koraga
(14)
Kota
(excluding Kanyakumari district and Shenkottah taluk of Tirunelveli district)
(15)
Kudiya,
Melakudi
(16)
Kurichchan
(17)
Kurumbas
(in the Nilgiris district)
(18)
Kurumans
(19)
Maha
Malasar
(20)
Malai
Arayan
(21)
Malai
Pandaram
(22)
Malai
Vedan
(23)
Malakkuravan
(24)
Malasar
(25)
Malayali
(in Dharmapuri, North Arcot, Pudukottai, Salem, South Arcot and Tiruchirapali
districts)
(26)
Malayekandi
(27)
Mannan
(28)
Mudugar,
Muduvan
(29)
Muthuvan
(30)
Palleyan
(31)
Palliyan
(32)
Palliyar
(33)
Paniyan
(34)
Sholaga
(35)
Toda
(excluding Kanyakumari district and Shenkottah taluk of Tirunelveli district)
(36)
Uraly
[149][(37)
Narikoravan, Kurivikkaran.]
PART XV
TRIPURA
(1)
Bhil
(2)
Bhutia
(3)
Chaimal
(4)
Chakma
(5)
Garoo
(6)
Halam [150][Bengshel,
Dub, Kaipeng, Kalai, Karbong, Lengui, Mussum, Rupini, Sukuchep, Thangchep]
(7)
Jamatia
(8)
Khasia
(9)
Kuki,
including the following sub-tribes:--
(i)
Balte
(ii)
Belalhut
(iii)
Chhalya
[151][(iii a) Darlong]
(iv)
Fun
(v)
Hajango
(vi)
Jangtei
(vii)
Khareng
(viii)
Khephong
(ix)
Kuntei
(x)
Laifang
(xi)
Lentei
(xii)
Mizel
(xiii)
Namte
(xiv) Paitu, Paite
(xv)
Rangchan
(xvi) Rangkhole
(xvii) Thangluya
(10)
Lepcha
(11)
Lushai
(12)
Mag
(13)
Munda,
Kaur
(14)
Noatia [152][Murashing]
(15)
Orang
(16)
Riang
(17)
Santal
(18)
Tripura,
Tripuri, Tippera
(19)
Uchai.
PART XVI
WEST BENGAL
(1)
Asur
(2)
Baiga
(3)
Badia,
Bediya
(4)
Bhumji
(5)
Bhutia,
Sherpa, Toto, Dukpa, Kagatay, Tibetan, Yolmo
(6)
Birhor
(7)
Birjia
(8)
Chakma
(9)
Chero
(10)
Chik
Baraik
(11)
Garo
(12)
Gond
(13)
Gorait
(14)
Hajang
(15)
Ho
(16)
Karmali
(17)
Kharwar
(18)
Khond
(19)
Kisan
(20)
Kora
(21)
Korwa
(22)
Lepcha
(23)
Lodha,
Kheria, Kharia
(24)
Lohara,
Lohra
(25)
Magh
(26)
Mahali
(27)
Mahli
(28)
Mal
Pahariya
(29)
Mech
(30)
Mru
(31)
Munda
(32)
Nagesia
(33)
Oraon
(34)
Parhaiya
(35)
Rabha
(36)
Santal
(37)
Sauria
Paharia
(38)
Savar
[153][(39) Limbu
(Subba)
(40) Tamang.]
[154][PART XVII
MIZORAM
(1)
Chakma
(2)
Dimasa(Kachari)
(3)
Garo
(4)
Hajong
(5)
Hmar
(6)
Khasi
and Jaintia, (including Khasi, Synteng or Pnar, War, Bhoi or Lyngngam)
(7)
Any
Kuki tribes, including,--
(i)
Baite
or Biete
(ii)
Changsan
(iii)
Chongloi
(iv)
Doungel
(v)
Gamalhou
(vi)
Gangte
(vii)
Guite
(viii)
Hanneng
(ix)
Haokip
or Haupit
(x)
Haolai
(xi)
Hengna
(xii)
Hongsungh
(xiii)
Hrangkhwal
or Rangkhol
(xiv) Jongbe
(xv)
Khawchung
(xvi) Khawathlang or
Khothalong
(xvii) Khelma
(xviii)
Kholhou
(xix) Kipgen
(xx)
Kuki
(xxi) Lengthang
(xxii) Lhangum
(xxiii)
Lhoujem
(xxiv)
Lhouvun
(xxv)Lupheng
(xxvi)
Mangjel
(xxvii)
Missao
(xxviii) Riang
(xxix)
Sairhem
(xxx)Selnam
(xxxi)
Singson
(xxxii)
Sitlhou
(xxxiii) Sukte
(xxxiv) Thado
(xxxv)
Thangngeu
(xxxvi) Uibuh
(xxxvii)
Vaiphei
(8)
Lakher
(9)
Man
(Tai-speaking)
(10)
Any
Mizo (Lushai) tribes
(11)
Mikir
(12)
Any
Naga tribes
(13)
Pawi
(14)
Synteng]
[155][(15) Paite.]
[156][PART XVIII
ARUNACHAL PRADESH
All tribes in the State including: --
(1)
[157][***]
(2)
Aka
(3)
Apatani
[158][(4) Nyishi]
[159][(5) Galo]
[160][(6) Tai Khamti]
(7) Khow
[161][(8) Mishmi-Kaman
(Miju Mishmi), Idu (Mishmi), Taraon (Digaru Mishmi)]
[162][(9) Monpa,
Memba, Sartang, Sajolang (Miji)]
[163][(10) Nocte,
Tangsa, Tutsa, Wancho]
(11) Sherdukpen
(12) Singpho.]
[164][(13) Hrusso
(14) Tagin
(15) Khamba
(16) Adi.]
[165][PART XIX
GOA
(1)
Dhodia
(2)
Dubla
(Halpati)
(3)
Naikda
(Talavia)
(4)
Siddi
(Nayaka)
(5)
Varli]
[166][(6) Kunbi
(7) Gawda
(8) Velip.]
[167][PART XX
CHHATTISGARH
(1)
Agariya
(2)
Andh
(3)
Baiga
(4)
Bhaina
[168][(5) Bharia
Bhumia, Bhuinhar Bhumia, Bhumiya, Bharia, Bhuinya, Bhuiyan, Bhuyan, Paliha,
Pando]
(6) Bhattra
(7) Bil, Bhilala,
Barela, Patelia
(8) Bil Mina
(9) Bhunjia
(10) Biar, Biyar
(11) Binjhwar
(12) Birhul,
Birhor
(13) Damor,
Damaria
(14)
Dhanwar [169][,
Dhanuhar, Dhanuwar]
[170][(15) Gadaba,
Gadba]
[171][(16) Gond,
Arakh, Arrakh, Agaria, Asur, [172][Abhuj
Maria,] Badi Maria, Bada Maria, Bhatola, Bimma, Bhuta, Koilabhuta, Kolibhuti,
Bhar, Bisonhorn Maria, Chota Maria, Dandami Maria, Dhuru, Dhurwa, Dhoba,
Dhulia, Dorla, Gaiki, Gatta, Gatti, Gaita, Gond, Gowari Hill Maria, Kandra,
Kalanga, Hatola, Koitar, Koya, Khirwar, Hirwara, Kucha Maria, Kuchaki Maria,
Madia, Maria, Mana, Mannewar, Moghya, Mogia, Minghya, Mudia, Muria, Nagarchi,
Nagwanshi, Ojha, Raj Gond, Sonjhari, Jhareka, Thatia, Thotya, Wade Maria, Vade
Maria, Daroi]
(17) Halba, Halbi
(18) Kamar
(19) Karku
(20) Kawar,
Kanwar, Kaur, Cherwa, Rathia, Tanwar, Chattri
(21) Khairwar,
Kondar
(22) Kharia
(23) [173][Kond,
Kondh], [174][Khond,
Kandh]
(24) Kol
(25) Kolam
(26) Korku,
Bopchi, Mouasi, Nihar, Nahul, Bondhi, Bondeya
(27) Korwa, [175][Hill
Korwa,] [176][Kodaku]
(28) Majhi
(29) Majhwar
(30) Mawasi
(31) Munda
(32) Nagesia,
Nagasia [177][,
Kisan]
[178][(33) Oraon,
Dhanka, Dhangad]
(34) Pao
(35) Pardhan,
Pathari, Saroti
(36) Pardhi,
Bahelia, Bahellia, Chita Pardhi, Langoli Pardhi, Phans Pardhi, Shikari,
Takankar, Takia [in (i) Bastar, Dantewara, Kanker, Raigarh, Jashpurnagar,
Surguja and Koria districts, (ii) Katghora, Pali, Kartala and Korba tahsils of
Korba districts, (iii) Bilaspur, Pendra, Kota and Takhatpur tahsils of Bilaspur
district, (iv) Durg, Patan, Gunderdehi, Dhamdha, Balod, Gurur and Dondilohara
tahsils of Durg district, (v) Chowki, Manpur and Mohala Revenue Inspector
Circles of Rajandgon district, (vi) Mahasamund, Saraipali and Basna tahsils of
Mahasamund district, (vii) Bindra-Navagarh Rajim and Deobhog tahsils of Raipur
district, and (viii) Dhamtari, Kurud and Sihava tahsils of Chamtari district]
(37) Parja
(38) Sahariya,
Saharia, Seharia, Sehria, Sosia, Sor
(39) Saonta,
Saunta
(40) saur
(41) Sawar,
Sawara [179][,
Saunra, Saonra]
(42) Sonr]
[180][(43) Binjhia]
[181][PART XXI
UTTARANCHAL
(1)
Bhotia
(2)
Buksa
(3)
Jannari
(4)
Raji
(5)
Tharu]
[182][PART XXII
JHARKHAND
(1)
Asur [183][Agaria]
(2)
Baiga
(3)
Banjara
(4)
Bathudi
(5)
Bedi
(6)
Binjhia
(7)
Birhor
(8)
Birjia
(9)
Chero
(10)
Chick
Baraik
(11)
Gond
(12)
Gorait
(13)
Ho
(14)
Karmali
(15)
Kharia [184][Dhelki
Kharia, Dudh Kharia, Hill Kharia]
(16)
[185][Kharwar, Bhogta,
Deshwari, Ganjhu, Dautalbandi (Dwalbandi), Patbandi, Raut, Maajhia, Khairi
(Kheri)]
(17)
Khond
(18)
Kisan [186][Nagesia]
(19)
Kora [187][Kumarbhag
Paharia]
(20)
Korwa
(21)
Lohra
(22)
Mahil
(23)
Mal
Pahariya [188][Kumarbhag
Paharia]
(24)
Munda [189][Patar] [190][,
Tamaria (Tamadia)]
(25)
Oraon [191][Dhangar
(Oraon)]
(26)
Parhaiya
(27)
Santhal
(28)
Sauria
Paharia
(29)
Savar
(30)
Bhumij.]
[192][(31) Kawar
(32) Kol.]
[193][(33) Puran]
[1] Published with the
Ministry of Law Notifn. No. S.R.O. 510, dated the 6th September, 1950, Gazette
of India, Extraordinary, 1950, Part II, Section 3, page 597.
[2] Subs. by the
Scheduled Castes and Scheduled Tribes Lists (Modification) Order, 1956.
[3] The figure 'XVIII'
has been successively subs. by Act 18 of 1987, Section 19 and Second Sch
(w.e.f. 30.5.87) by Act 28 of 2000, Section 20 and Fourth Sch. (w.e.f. 1-11-2000)
by Act 29 of 2000, Section 25 and Sixth Sch. (w.e.f. 9-11-2000) and Act No. 30
of 2000, Section 24 and Sixth. Sch. (w.e.f. 15-11-2000) to read as above.
[4] Subs. by Act 108 of
1976, Section 4 and the Second Sch., for paragraph 3 (w.e.f. 27-7-1977).
[5] Substituted by Act 108 of 1976, Section 4 and
the Second Sch., for the Schedule (w.e.f. 27-7-1977).
[6] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[7] Omitted by Section 4,
ibid.,. and the Second Sch.
[8] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[9] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[10] Substituted by
Section 4, ibid. and the Second Sch., for certain words.
[11] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[12] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[13] Omitted by Section 4,
ibid.,. and the Second Sch.
[14] Omitted by Section 4,
ibid.,. and the Second Sch.
[15] Substituted by
Section 4, ibid. and the Second Sch., for certain words.
[16] Substituted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2024, for the
following:-
"25.
Porja, Parangiperja"
[17] Substituted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2024, for the
following:-
"28.
Savaras, Kapu Savaras, Maliya Savaras, Khutto Savaras"
[18] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[19] Substituted by
Section 4, ibid. and the Second Sch., for certain words.
[20] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[21] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[22] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[23] Substituted by Act 47
of 2003, Section 2.
[24] Substituted by Act
108 of 1976, Section 4 and the Second Sch., for the Schedule (w.e.f.
27-7-1977).
[25] Inserted by Section 4
and the Second Sch., ibid.
[26] Substituted by Act 47
of 2003, Section 2.
[27] Inserted by Section 4
and the Second Sch., ibid.
[28] Inserted by Section 4
and the Second Sch., ibid.
[29] Item No. 6 and the
entries relating thereto omitted by Act 30 of 2000, Section 24 and the Sixth
Sch. (w.e.f. 15-11-2000).
[30] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[31] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[32] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[33] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[34] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[35] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[36] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[37] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[38] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[39] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[40] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[41] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[42] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[43] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[44] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[45] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[46] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[47] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[48] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[49] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[50] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[51] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[52] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[53] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[54] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[55] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[56] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[57] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[58] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[59] Item Nos. 7 to 30
renumbered as item Nos. 6 to 29 by Section 24 and the Sixth Sch., ibid. (w.e.f.
15-11-2000).
[60] Inserted by Section 4
and the Second Sch., ibid.
[61] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[62] Omitted by Section 4.
and the Second Sch., ibid.
[63] Omitted by Section 4.
and the Second Sch., ibid.
[64] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[65] Omitted by Section 4.
and the Second Sch., ibid.
[66] Inserted by Act 32 of
2002, Section 3.
[67] Omitted by Section 4.
and the Second Sch., ibid.
[68] Omitted by Section 4.
and the Second Sch., ibid.
[69] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[70] Inserted by
Constitution (Scheduled Tribes) Order (Second Amendment) Act, 2023.
[71] Substituted by
Constitution (Scheduled Tribes) Order (Fourth Amendment) Act, 2022, for the
following:-
"16.
Kadu Kuruba"
[72] Inserted by the
Constitution (Scheduled Tribes) Order (Amendment) Act, 2012 (Act No. 24 of
2012).
[73] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[74] Substituted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2020, for the
following:-
"Naikda,
Nayaka"
[75] Inserted by Act 39 of
1991, Section 2 (w.e.f. 19-4-1991).
[76] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[77] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[78] Substituted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2020, for the
following:-
"(in
Uttar Kannada district)"
[79] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[80] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[81] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[82] Entries 7, 8, 11, 12,
14 and 28 omitted by Section 4 and the Second Sch., ibid.
[83] Substituted by
Section 4 and the Second Sch., ibid.
[84] Entries 7, 8, 11, 12,
14 and 28 omitted by Section 4 and the Second Sch., ibid.
[85] Entries 7, 8, 11, 12,
14 and 28 omitted by Section 4 and the Second Sch., ibid.
[86] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[87] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[88] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[89] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[90] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[91] Substituted by
Section 4 and the Second Sch., ibid.
[92] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[93] Inserted by the
Constitution (Scheduled Tribes) Order (Amendment) Act, 2013 (Act No. 24 of
2013) for the following : -
"[***]"
[94] Substituted by
Section 4 and the Second Sch., ibid.
[95] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[96] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[97] Substituted by Act 28
of 2000, Section 20 and the Fourth Sch., for Part VIII (w.e.f. 1-11-2000).
[98] Entries 21, 32 and 39
omitted by Act 10 of 2003, Section 4 and the Second Sch.
[99] Entries 21, 32 and 39
omitted by Act 10 of 2003, Section 4 and the Second Sch.
[100] Entries 21, 32 and 39
omitted by Act 10 of 2003, Section 4 and the Second Sch.
[101] Entries 12 and 45
omitted by Act 10 of 2003, Section 4 and the Second Sch.
[102] Substituted by
Section 4 and the Second Sch., ibid.
[103] Entries 12 and 45
omitted by Act 10 of 2003, Section 4 and the Second Sch.
[104] Substituted by the
Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of 2011)
for the following :-
"8.
Kabui"
[105] Substituted by the
Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of 2011)
for the following :-
"9.
Kacha Naga"
[106] Substituted by the
Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of 2011)
for the following :-
"10.
Koirao"
[107] Substituted by Act 10
of 2003, Section 4 and the Second Sch.
[108] Inserted by Section 4
and the Second Sch., ibid.
[109] Inserted by the
Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of
2011).
[110] Inserted by Act 43 of
1987, Section 2 (w.e.f. 19-9-1987).
[111] Substituted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2024, for the following:-
"PART
XII ORISSA"
[112] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[113] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[114] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[115] Substituted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2024, for the following:-
"6.
Bhuiya Bhuyan"
[116] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[117] Inserted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2024.
[118] Substituted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2024, for the following:-
"9.
Bhunjia"
[119] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[120] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[121] Inserted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2024.
[122] Substituted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2024, for the following:-
"17.
Dharua [Dhuruba, Dhurva]"
[123] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[124] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[125] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[126] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[127] Inserted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2024.
[128] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[129] Substituted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2024, for the following:-
"31.
Khond, Kond, Kandha, Nanguli Kandha, Sitha Kandha [Kondh, Kui, Buda Kondh, Bura
Kandha, Desia Kandha, Dungaria Kondh, Kutia Kandha, Kandha Gauda, Muli Kondh,
Malua Kondh, Pengo Kandha, Raja Kondh, Raj Khond]"
[130] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[131] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[132] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[133] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[134] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[135] Inserted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2024.
[136] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[137] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[138] Substituted by Act
108 of 1976, Section 4 and the Second Sch., for the Schedule (w.e.f.
27-7-1977).
[139] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[140] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[141] Inserted by Constitution
(Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.
[142] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[143] Inserted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2024.
[144] Inserted by Constitution
(Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2024.
[145] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[146] Inserted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2024.
[147] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[148] Inserted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2024.
[149] Inserted by
Constitution (Scheduled Tribes) Order (Second Amendment) Act, 2022.
[150] Inserted by Section 4
and the Second Sch., ibid.
[151] Inserted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2022.
[152] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[153] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[154] Inserted by Act 34 of
1986, Section 14 and the Third Sch. (w.e.f. 20-2-1987).
[155] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[156] Inserted by Act 69 of
1986, Section 17 and the Third Sch.(w.e.f. 20-2-1987).
[157] Omitted by the
Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the
following:-
"1.
Abor"
[158] Substituted by the
Constitution (Scheduled Tribes) Order (Amendment) Act, 2008 (Act No. 14 of
2008) for the following :-
"4.
Dafla"
[159] Substituted by the
Constitution (Scheduled Tribes) Order (Amendment) Act, 2011 (Act No. 2 of 2011)
for the following :-
"5.
Galong"
[160] Substituted by the
Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the
following:-
"6.
Khampti"
[161] Substituted by the
Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the
following:-
"8.
Mishmi [Idu, Taroon]"
[162] Substituted by the
Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the
following:-
"9.
Momba"
[163] Substituted by the
Constitution (Scheduled Tribes) Order (Amendment) Act, 2021, for the
following:-
"10.
Any Naga tribes"
[164] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[165] Inserted by Act 18 of
1987, Section 19 and the Second Sch. (w.e.f. 30-5-1987).
[166] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[167] Inserted by Act 28 of
2000, Section 20 and the Fourth Sch. (w.e.f. 1-11-2000).
[168] Substituted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, for the
following:-
"5.
Bharia Bhumia, Bhuinhar Bhumia, Bhumiya, Bharia, Paliha, Pando"
[169] Inserted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2023.
[170] Substituted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted
by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.
[171] Substituted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted
by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.
[172] Inserted by the
Constitution (Scheduled Tribes) Order (Amendment) Act, 2013 (Act No. 24 of
2013).
[173] Substituted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, for the
following:-
"Kondh"
[174] Substituted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted
by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.
[175] Inserted by the Constitution
(Scheduled Tribes) Order (Amendment) Act, 2013 (Act No. 24 of 2013).
[176] Substituted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted
by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.
[177] Inserted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2023.
[178] Substituted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2023, already inserted
by Madhya Pradesh Reorganisation Act, 2000, Fourth Schedule.
[179] Inserted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2023.
[180] Inserted by
Constitution (Scheduled Tribes) Order (Amendment) Act, 2023.
[181] Inserted by Act 29 of
2000, Section 25 and the Sixth Sch. (w.e.f. 9-11-2000).
[182] Inserted by Act 30 of
2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).
[183] Inserted by Act 10 of
2003, Section 4 and the Second Sch.
[184] Inserted by Act 30 of
2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).
[185] Substituted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2022, for the following:-
"Kharwar"
[186] Inserted by Act 30 of
2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).
[187] Inserted by Act 30 of
2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).
[188] Inserted by Act 30 of
2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).
[189] Inserted by Act 30 of
2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).
[190] Inserted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2022.
[191] Inserted by Act 30 of
2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).
[192] Inserted by Act 30 of
2000, Section 24 and the Sixth Sch. (w.e.f. 15-11-2000).
[193] Inserted by
Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act,
2022.