About Legitquest
India’s legal system is vast and complex, bogged down by outdated tools and fragmented data. We founded LegitQuest to change that—harnessing AI and India’s largest legal database to simplify complexity and empower legal professionals to focus on what matters: strategy, justice, and impact.
Our Vision
We’re igniting a LegalTech renaissance in India, establishing the gold standard for legal intelligence backed by the country’s most comprehensive legal database. Our innovative solutions for legal research, case management, and legal due diligence empower a smarter, fairer future for law.
What We Do
We deliver AI-driven solutions that transform how legal and financial decisions are made. Powered by millions of judgments, statutes, and insights updated daily, our platform enables law firms, corporates, and the judiciary to work smarter—not harder. From predictive risk assessments that secure deals to lightning-fast research and streamlined case management—cutting research time by up to 33%—we provide precision, trust, and efficiency at every step.
Our Belief
We don’t just build technology. We build for people. Our AI amplifies human expertise, not replaces it, ensuring every courtroom win and every decision tells a human story. With the most comprehensive legal data in India, we’re setting a new benchmark for transparency and impact.
Where We’re Headed
LegitQuest is redefining legal practice in India and beyond. Trusted by startups, top-tier law firms, and public sector leaders, we’re on a mission to make legal intelligence scalable, accessible, and universal. Join us in shaping a future where justice is faster, decisions are smarter, and trust is uncompromised.
Combining
Legal and AI Expertise
Products that perform seamlessly during any kind of surge, so you don’t have to worry about uptime and reliability. Ingest and process any amount of data any time of the month, smoothly.
Karan Kalia
Co-Founder & CEO
Himanshu Puri
Co-Founder & COO
Trusted by Top Brands
Supported by
World-Class Investors
