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Our Free Legal Aid Initiative is an extension of this mission—to ensure that everyone, regardless of background or income, can access meaningful legal help when it matters most. At Legitquest, we believe that access to legal support is not just a service—it's a fundamental right. As part of our Corporate Social Responsibility (CSR) efforts, we’ve launched a Free Legal Aid Initiative to offer meaningful, no-cost legal guidance to those who need it the most.

Why This Matters

Many individuals—especially those from underrepresented or underserved communities—struggle to navigate legal challenges simply due to lack of access or affordability. We’re stepping in where it matters most:

To bridge the justice gap. Because Justice Shouldn’t Come with a Price Tag.

What We Offer

This program focuses on providing foundational legal assistance, including:

One-on-one legal consultations

Help with basic legal documents (notices, affidavits, applications)

Guidance on legal rights and possible remedies

Referrals to verified legal aid bodies or pro bono lawyers (where needed)

Who Can Apply

This initiative is intended for:

Individuals from low-income backgrounds
Senior citizens, women, and marginalized groups
NGOs and social workers supporting community cases
Students or workers without access to legal representation

How to Apply

Fill out the Free Legal Aid Request Form
Selection & Review
  • Our legal team will review all applications based on urgency, eligibility, and impact.
  • Selected applicants will be contacted within 7 working days.
    • Get Assistance
  • Consultations will be scheduled online or via phone.
  • Support is provided on a first-come, first-served basis with priority given to urgent or vulnerable cases.

    • Monthly slots are limited to ensure quality support. Please apply before the 25th of each month for priority consideration.

    Join Us in Making Legal Help Accessible If you or someone you know is facing a legal issue and doesn’t know where to turn, we’re here.