NHAI
v.
M/S. BSC-RBM-PATI JOINT VENTURE
(High Court Of Delhi)
FAO (OS) (COMM) 107 of 2017& CM Nos. 18458-59 of 2017 | 24-01-2018
Advocates List
For Petitioner : Mr. Sudhir Nandrajog, Sr. Advocate with Mr. Ujjawal Jha and Mr. Prateik Gaur, Advocates,
For
Respondent : ; Mr. Pravin H. Pareksh, Sr. Advocate with Mr. Vishal Prasad, Ms. Raveena Rai and Ms. Swati Bhardwaj,
Advocates,
For
Respondent : ; Mr. Pravin H. Pareksh, Sr. Advocate with Mr. Vishal Prasad, Ms. Raveena Rai and Ms. Swati Bhardwaj,
Advocates,
For Petitioner
- Shekhar Naphade
- Mahesh Agrawal
- Tarun Dua
For Respondent
- S. Vani
- B. Sunita Rao
- Sushil Kumar Pathak
Bench List
HON'BLE JUSTICE MR. C. HARI SHANKAR
J.
Eq Citation
2018 (1) ARBLR 570 (DELHI)
2018 7 AD (DELHI) 677
248 (2018) DLT 711
LQ/DelHC/2018/237
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