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MAMTA GUPTA v. RESIDENTS WELFARE ASSOCIATION & ORS

MAMTA GUPTA
v.
RESIDENTS WELFARE ASSOCIATION & ORS

(Supreme Court Of India)

SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 17587/2021 | 09-08-2021


1. Permission to file Special Leave Petition is granted.

2. Issue notice.

3. We are informed by the learned Senior Counsel appearing for the petitioner that the writ petition is listed for hearing before the High Court on 11.08.2021. The pendency of this Special Leave Petition shall not deter the High Court from continuing with the hearing of the writ petition.

4. However, the direction issued by the High Court for conducting a physical survey of properties/buildings to be identified by the Estate Officer where there has been transfer of shares is stayed.

Advocates List

For Petitioner(s) Mr. Vikas Singh, Senior Advocate Mr. Shree Pal Singh, AOR Mr. Ashray Chopra, Advocate Mr. Ankit
Jaglan, Advocate

For Respondent(s) None.

For Petitioner
  • Shekhar Naphade
  • Mahesh Agrawal
  • Tarun Dua
For Respondent
  • S. Vani
  • B. Sunita Rao
  • Sushil Kumar Pathak

Bench List

HON'BLE MR. JUSTICE L. NAGESWARA RAO

HON'BLE MR. JUSTICE ANIRUDDHA BOSE

Eq Citation

LQ/SC/2021/2914